High Courts01 Dec 1967
Amir Jan Vs Shaik Sulaiman Sahib and Others
Madras High Court · (1968) 81 LW 510 : (1968) 2 MLJ 559
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Madras High Court judgments
1,04,518 judgments · page 3,825 of 5,226
High Courts01 Dec 1967
Kaluvaroya Pillai and Others Vs Ganesa Pandithan and Others
Madras High Court · AIR 1969 Mad 248 : (1969) ILR (Mad) 802 : (1968) 81 LW 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, 100, 101, 105(2)
High Courts30 Nov 1967
Subramanian and Another Vs Kaliammal and Others
Madras High Court · (1968) 2 MLJ 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Nov 1967Allowed
M.M. Valliammai Achi and Others Vs KN. PL. V. Ramanathan Chettiar and Others
Madras High Court · AIR 1969 Mad 257 : (1969) ILR (Mad) 734
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 171Evidence Act, 1872 — Section 17, 18
High Courts30 Nov 1967
The Management of Andhra Laundry (Proprietor R.A. Masillamani) Vs The Presiding Officer, Additional Labour Court and Others
Madras High Court · (1968) 2 MLJ 132
Industrial Disputes Act, 1947 — Section 25FFF
High Courts29 Nov 1967Partly Allowed
United Motor Works, Madras Vs State of Madras
Madras High Court · AIR 1969 Mad 322 : (1969) 23 STC 503
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 17Madras General Sales Tax Act, 1939 — Section 19(1), 19(2), 61Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts29 Nov 1967
Dharma Udayar Vs Ramachandra Mudaliar
Madras High Court · (1968) 81 LW 399 : (1969) 1 MLJ 181
Hindu Succession Act, 1956 — Section 14
High Courts29 Nov 1967
Marisami Brothers Vs Bluemount Switchgears Associates (Pte.) Ltd. and Others
Madras High Court · (1969) 1 MLJ 573
Limitation Act, 1963 — Section 18
High Courts28 Nov 1967
In Re: Abdul Kader
Madras High Court · (1969) CriLJ 1082 : (1968) 2 MLJ 515
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1967Dismissed
Management of Presidency Talkies Vs N.S. Natarajan and Another
Madras High Court · AIR 1969 Mad 121 : (1968) 17 FLR 251 : (1968) 2 LLJ 801
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 15, 33(2)
High Courts28 Nov 1967
The Management of Presidency Talkies by Proprietor, Paragon Talkies Vs N.S. Natarajan and Another
Madras High Court · (1968) 81 LW 402 : (1968) 2 MLJ 221
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts28 Nov 1967Dismissed
Sivasankara Mehta Vs Bagwandas Arjunlal Bankers and Others
Madras High Court · AIR 1969 Mad 112 : (1969) ILR (Mad) 57 : (1968) 81 LW 334
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11
High Courts24 Nov 1967
C. Mothaliyandan Chettiar Vs K. Ranganathan and others
Madras High Court · (1967) 11 MAD CK 0033
Transfer of Property Act, 1882 — Section 114
High Courts24 Nov 1967
M. Jayaram Vs Sri Rama Vilas Service Ltd. and Another
Madras High Court · (1968) 2 MLJ 433
Motor Vehicles Act, 1988 — Section 44(3)(c)
High Courts23 Nov 1967
Thangayya Vanniar Vs Ramaswamy represented by his mother Papathi Ammal and Another
Madras High Court · (1969) ILR (Mad) 426 : (1969) 2 MLJ 27
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6A
High Courts23 Nov 1967
A. Sanjeevi Naidu and Others Vs The Madras State Transport
Madras High Court · (1969) ILR (Mad) 289 : (1970) 1 MLJ 300
Motor Vehicles Act, 1939 — Section 68C
High Courts20 Nov 1967Allowed
S. Thangavelu Pillai Vs E.M. Mani (decd) and Others
Madras High Court · AIR 1969 Mad 316
Motor Vehicles Act, 1939 — Section 110A(3), 110D(1)
High Courts20 Nov 1967
S. Thangavelu Pillai Vs E.M. Mani and Others
Madras High Court · (1968) 81 LW 466 : (1969) 1 MLJ 133
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts17 Nov 1967
Saroja Mills Ltd. Vs Uchapatti Panchayat Board
Madras High Court · (1969) ILR (Mad) 722 : (1969) 2 MLJ 426