High Courts12 Jan 1968

H.T. Vira Reddi Vs Kistamma

Madras High Court · (1968) 81 LW 490 : (1969) 1 MLJ 366

Arbitration Act, 1940 — Section 39(2)Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1898 (CrPC) — Section 342