High Courts16 Dec 1968Dismissed
V/O Tractoroexport Vs Tarapore and Co. and Another
Madras High Court · (1970) ILR (Mad) 440
Arbitration Act, 1940 — Section 2, 27, 4(6)Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3, 4(2), 8
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,804 of 5,229
High Courts13 Dec 1968
General Suppliers and Manufacturers Vs The District Revenue Officer
Madras High Court · (1969) 82 LW 530 : (1969) 2 MLJ 71
Constitution of India, 1950 — Article 226
High Courts13 Dec 1968
Commissioner of Income Tax Vs S. Arumugham Pillai
Madras High Court · (1969) 73 ITR 382 : (1969) 82 LW 304
Income Tax Act, 1922 — Section 10(1), 23(5), 66(1)
High Courts13 Dec 1968
Sow dammal alias Sundarammal Vs Veerammal and Others
Madras High Court · (1969) 82 LW 625 : (1970) 1 MLJ 205
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts13 Dec 1968Dismissed
A.S.P. Ayyamperumal Nadar (died) and another Vs S. Singaram Chettiar and another
Madras High Court · (1968) 12 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts13 Dec 1968
Mohanakrishnan Vs Gopalaswami Naidu and Others
Madras High Court · (1969) 82 LW 215 : (1969) 2 MLJ 140
Provincial Insolvency Act, 1920 — Section 35
High Courts13 Dec 1968Allowed
M.R.V. Guru Rao Vs N.D. Kunjappa
Madras High Court · (1968) 12 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts13 Dec 1968
P. Govindaswami Naicker Vs S.R. Kerwar and Others
Madras High Court · (1969) 82 LW 137 : (1969) 2 MLJ 452
High Courts12 Dec 1968
Commissioner of Income Tax Vs Madras Palayakat Company Private Ltd.
Madras High Court · (1969) 74 ITR 642
Ceylon Income Tax Ordinance, 1932 — Section 20(7), 45(4)Income Tax (Double Taxation Relief) (Ceylon) Rules, 1942 — Rule 3Income Tax Act, 1922 — Section 33B, 49A
High Courts11 Dec 1968
Chandrasekharan Pillai and Others Vs Muthu Bogi (decd.) and Others
Madras High Court · (1969) 82 LW 547 : (1969) 2 MLJ 643
High Courts11 Dec 1968Allowed
M. Nazir Hussain and Company Vs The Assistant Collector of Customs, Appraising Dept, Custom House, Madras and Others
Madras High Court · (1968) 12 MAD CK 0022
Customs Act, 1962 — Section 28(1)
High Courts11 Dec 1968
M. Lakshmanan Chettiar and Another Vs Palaniswami Chettiar and Others
Madras High Court · (1969) 82 LW 609 : (1970) 1 MLJ 200
Transfer of Property Act, 1882 — Section 58(a)
High Courts11 Dec 1968
Sri Thiagarajaswamy Devasthanam Vs Singaravelu Thevar, adopted son of Kumaraswamy Thevar and Thiruthuraipundi Munsifi and Another
Madras High Court · (1969) ILR (Mad) 557 : (1969) 2 MLJ 439
Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 57
High Courts09 Dec 1968Allowed
Raj Brothers Agencies Vs The Board of Revenue
Madras High Court · (1973) 30 STC 410
High Courts06 Dec 1968
V.S. Chockalingam Chettiar Vs A. Karupan Chettiar
Madras High Court · (1969) 82 LW 435 : (1969) 2 MLJ 538
Contract Act, 1872 — Section 70
High Courts06 Dec 1968Dismissed
K. Subramania Pillai and Others Vs State of Madras
Madras High Court · (1970) ILR (Mad) 471 : (1969) 23 STC 359
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 14, 226, 246, 301, 304
High Courts06 Dec 1968
T.P.L. Alagappa Chettiar Vs The District Revenue Officer, Tiruchirapalli
Madras High Court · (1968) 12 MAD CK 0027
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts06 Dec 1968Dismissed
The Vanguard Insurance Co. Ltd., Madras Vs Chinnammal and Others
Madras High Court · AIR 1970 Mad 236 : (1970) 83 LW 47 : (1970) 1 MLJ 542
Motor Vehicles Act, 1939 — Section 95
High Courts06 Dec 1968Dismissed
Elumalai Panchayat Board and Another Vs Guruswami Nadar and Others
Madras High Court · AIR 1970 Mad 364 : (1970) ILR (Mad) 503 : (1970) 83 LW 161 : (1970) 2 MLJ 112
Madras Village Panchayats Act, 1950 — Section 58
High Courts06 Dec 1968
Kamakshi Ammal Vs Hav. Maj. S. Rajaraman and Another
Madras High Court · (1969) 82 LW 265 : (1969) 1 MLJ 454
Limitation Act, 1963 — Section 19, 20