High Courts09 Jan 1969Allowed
T.A. Rahim Sahib Vs Syed Imam Sahib and others
Madras High Court · (1969) 01 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 141, 142, 153Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,803 of 5,229
High Courts07 Jan 1969
Dayagee Agarwal Vs Engineering Metal and General Workers' Union and Another
Madras High Court · (1969) 2 LLJ 367 : (1969) 82 LW 489
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 12, 17, 17A, 18
High Courts07 Jan 1969
The Corporation of Madras Vs N. Jayammal and Others
Madras High Court · (1970) ACJ 317 : (1970) 83 LW 272 : (1970) 2 MLJ 189
Motor Vehicles Act, 1988 — Section 110, 95
High Courts06 Jan 1969
State of Madras and Others Vs T.M. Oosman Haji and Co., Madras and Others
Madras High Court · AIR 1970 Mad 27 : (1969) 2 MLJ 443
Government Grants Act, 1895 — Section 3Madras City Tenants Protection Act, 1922 — Section 1(3)
High Courts06 Jan 1969
The State of Madras Vs T.M. Oosman Haji and Co., Timber Merchants and Others
Madras High Court · (1970) ILR (Mad) 154 : (1969) 82 LW 283 : (1969) 1 MLJ 443
High Courts03 Jan 1969
N.S.M. Adaikappa Chettiar Vs The Official Assignee, High Court
Madras High Court · (1969) 82 LW 266 : (1969) 2 MLJ 115
Presidency Towns Insolvency Act, 1909 — Section 49(4)
High Courts31 Dec 1968
Murugappa Kadanthiar Vs The Inspector of Panchayats-cum-Collector of South Arcot and Another
Madras High Court · (1969) 1 MLJ 615
Tamil Nadu Panchayats Act, 1958 — Section 152(13)
High Courts31 Dec 1968
G. Natarajan Vs P. Thandavarayan
Madras High Court · (1969) 82 LW 208 : (1969) 2 MLJ 19
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts20 Dec 1968
Kuppa Bai Vs A. Rajagopal Nadar and Another
Madras High Court · (1970) ILR (Mad) 533 : (1969) 82 LW 463 : (1969) 2 MLJ 541
Madras City Tenants Protection Act, 1922 — Section 9
High Courts20 Dec 1968
V. Ramaswami Goundar Vs S.T. Murugappa Chettiar and Others
Madras High Court · (1970) 1 MLJ 284
High Courts20 Dec 1968Dismissed
A.S.S. Ahmed Sahib Vs Commissioner of Police, Madras and Another
Madras High Court · AIR 1970 Mad 220 : (1970) CriLJ 1016
High Courts20 Dec 1968
Late R. Sridharan by Legal heirs Mrs. Rosa Marie Stenbchler and Nicolas Sundaram Co., T.V.S. and Sons, Madurai Vs The Commissioner of Wealth Tax, Madras and Others
Madras High Court · AIR 1970 Mad 249 : (1969) 73 ITR 360
Hindu Adoptions and Maintenance Act, 1956 — Section 2Hindu Marriage Act, 1955 — Section 2Hindu Minority and Guardianship Act, 1956 — Section 2
High Courts20 Dec 1968
Marudha Pillai Vs V.S. Venkatarama Iyer
Madras High Court · (1969) 82 LW 198 : (1969) 2 MLJ 16
High Courts20 Dec 1968
B.R. Venkatachalapathi Vs The Commissioner, H.R. and C.E. (Admn.) Department and Others
Madras High Court · (1969) 1 MLJ 437
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 46
High Courts20 Dec 1968
Chandraleka Vs P.K. Suseela Rani
Madras High Court · (1969) 82 LW 210 : (1969) 2 MLJ 17
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)
High Courts20 Dec 1968
Late R. Sridharan by legal heirs Mrs. Rosa Marie Stenbehler and Nicolas Sundaram Co., T.V.S. and Sons Vs The Commissioner of Wealth-tax and Others
Madras High Court · (1970) ILR (Mad) 651 : (1970) 2 MLJ 334
Special Marriage Act, 1954 — Section 21
High Courts18 Dec 1968
Southern Railway Mazdoor Union Vs Southern Railway (by General Manager)
Madras High Court · (1970) 1 LLJ 83
Government of India Act, 1935 — Section 241
High Courts18 Dec 1968
Southern Railway Mazdoor Union Vs The General Manager, Southern Railway
Madras High Court · (1969) 1 MLJ 423
Government of India Act, 1935 — Section 241
High Courts16 Dec 1968
Sundaram Industries Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1969) 74 ITR 243
Income Tax Act, 1922 — Section 12B(2)
High Courts16 Dec 1968
Commissioner of Income Tax, Madras Vs S. Govindan Chettiar
Madras High Court · AIR 1970 Mad 372 : (1971) 79 ITR 60
Income Tax Act, 1922 — Section 34(3)