High Courts17 Oct 1969
Ganapathi Mudaliar Vs Ponnuswami Koundar and Others
Madras High Court · (1970) 83 LW 553 : (1970) 2 MLJ 295
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,786 of 5,229
High Courts16 Oct 1969
T.N. Ramachandra Naidu Vs T.R. Parameswaran Nair
Madras High Court · (1970) 1 MLJ 578
Madras City Tenants Protection Act, 1922 — Section 12Transfer of Property Act, 1882 — Section 108(h), 111(f)
High Courts15 Oct 1969Allowed
Sheo Nath Vs The State of U.P.
Madras High Court · (1970) LW(Cri) 144
Penal Code, 1860 (IPC) — Section 411
High Courts14 Oct 1969
A. Muthuswami Pillai Vs The Commissioner, Hindu Religious and Charitable Endowments and Others
Madras High Court · (1970) 1 MLJ 352
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45(4)
High Courts14 Oct 1969
The Management of Sree Rajendra Mills Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1970) 83 LW 318 : (1970) 1 MLJ 637
Industrial Disputes Act, 1947 — Section 25J, 33C(2)
High Courts10 Oct 1969
P.V. Natarajan Vs The Revenue Divisional Officer and Others
Madras High Court · (1970) 83 LW 235 : (1970) 2 MLJ 410
Madras Hereditary Village Offices Act, 1895 — Section 6(1)
High Courts10 Oct 1969
In Re: Sambandam
Madras High Court · (1970) 2 MLJ 80
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts10 Oct 1969
Nagammal and Others Vs Nanjammal and Another
Madras High Court · (1970) 1 MLJ 358
Hindu Succession Act, 1956 — Section 22
High Courts09 Oct 1969
Mayilsami Gounder Vs Rammoorthi Chettiar and Another
Madras High Court · (1970) ILR (Mad) 111 : (1970) 1 MLJ 606
High Courts08 Oct 1969
Fathima Bi Ammal Vs A.A. Mahomed Mohideen and Others
Madras High Court · (1971) 84 LW 676 : (1971) 2 MLJ 451
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts08 Oct 1969Dismissed
The Joint Registrar of Co-operative Societies, Madras and Others Vs P.S. Rajagopal Naidu and Others
Madras High Court · AIR 1970 Mad 212 : (1970) 83 LW 98
Civil Procedure Code, 1908 (CPC) — Section 64, 65, 66, 67
High Courts08 Oct 1969Dismissed
The Andhra Co-operative Marketing Federation Ltd. Vs Eastern Shipping Corporation and Another
Madras High Court · (1970) ILR (Mad) 197
Commercial Documents Evidence Act, 1939 — Section 2, 3, 4Constitution of India, 1950 — Article 3, 4
High Courts06 Oct 1969Dismissed
City Oil Mill Vs The Joint Commercial Tax Officer, Royapuram Division and Another
Madras High Court · (1970) 25 STC 33
Central Sales Tax Act, 1956 — Section 14
High Courts06 Oct 1969
Gajendra Transports (P) Ltd., Tiruppur Vs Anamallais Bus Transports (P) Ltd., Pollachi and Another
Madras High Court · AIR 1970 Mad 379 : (1970) ILR (Mad) 255 : (1970) 1 MLJ 568
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 47(3), 48, 48(1), 57
High Courts03 Oct 1969
S. Rathnam Naidu and Another Vs Kanni Ammal and Others
Madras High Court · AIR 1972 Mad 413 : (1972) 85 LW 372
Evidence Act, 1872 — Section 68
High Courts03 Oct 1969Allowed
In Re: Srinivasan and Another
Madras High Court · AIR 1970 Mad 512 : (1970) CriLJ 1592
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts03 Oct 1969Dismissed
Arjuna Chettiar Vs Navaneethammal
Madras High Court · (1970) LW(Cri) 50
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 195(1)(e)
High Courts01 Oct 1969
N.P. Motor Service (P.) Ltd. Vs Andavar Transports (P.) Ltd. and Others
Madras High Court · (1970) ILR (Mad) 217 : (1970) 83 LW 112 : (1970) 1 MLJ 354
Motor Vehicles Act, 1988 — Section 47(3)
High Courts30 Sept 1969Allowed
The National Chamber of Commerce Vs State of Madras and Another
Madras High Court · (1970) 83 LW 267 : (1970) 25 STC 185
High Courts29 Sept 1969
The Management of Southern Roadways (P.) Limited Vs D. Venkateswarlu etc.
Madras High Court · (1971) 1 MLJ 97
Industrial Disputes Act, 1947 — Section 33(C)(2)Motor Transport Workers Act, 1961 — Section 25Payment of Wages Act, 1936 — Section 1(5)