High Courts06 Nov 1969
Murugesan and Others Vs Kothandam
Madras High Court · (1970) CriLJ 1183
Penal Code, 1860 (IPC) — Section 341, 355
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,785 of 5,229
High Courts06 Nov 1969
L.G. Ramamurthi and Others Vs The Commissioner of Income Tax
Madras High Court · (1970) ILR (Mad) 771
Income Tax Act, 1922 — Section 16, 16(3), 66, 66(1)Income Tax Act, 1961 — Section 256(1)
High Courts05 Nov 1969
S. Krishnaswamy Pillai Vs The Deputy Commissioner, Hindu Religious and Charitable Endowments (Administration) Dept. and Others
Madras High Court · (1970) 1 MLJ 365
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 64(1)
High Courts05 Nov 1969
A.R. Ramiah Vs Reserve Bank of India (Exchange) (Central Department) Fort Glacis and Another
Madras High Court · (1970) 1 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226
High Courts05 Nov 1969Dismissed
Sri Bharathi Mills Vs The State of Madras
Madras High Court · (1970) 25 STC 347
High Courts05 Nov 1969
Estate of late G. Ramaswamy Naidu Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1971 Mad 57 : (1970) 76 ITR 559
Estate Duty Act, 1953 — Section 2(15)Income Tax Act, 1922 — Section 66
High Courts04 Nov 1969
Abu Bucker Sait Vs Commissioner of Income Tax
Madras High Court · (1970) 76 ITR 362
Income Tax Act, 1922 — Section 22(2), 28(1), 66(2)
High Courts04 Nov 1969
Alavai Industries Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1970) 76 ITR 310
Income Tax Act, 1922 — Section 23A
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Board of Revenue Vs S.M. Abdul Jammal and Another
Madras High Court · (1970) ILR (Mad) 230 : (1970) 83 LW 157 : (1970) 1 MLJ 417
Stamp Act, 1899 — Section 57Transfer of Property Act, 1882 — Section 108
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Madras Vs S.M. Abdul Jammal and Another
Madras High Court · AIR 1970 Mad 288
Stamp Act, 1899 — Article 35, 16Transfer of Property Act, 1882 — Section 108
High Courts03 Nov 1969
Muthuraj Koilpillai Vs Esther Victoria Kannammal
Madras High Court · AIR 1970 Mad 237 : (1971) ILR (Mad) 267 : (1970) 83 LW 83
Divorce Act, 1869 — Section 18, 19
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs H.B. Devaraj, Coonoor
Madras High Court · AIR 1970 Mad 290
Stamp Act, 1899 — Article 45
High Courts03 Nov 1969Partly Allowed
The Reid Co-operative Timber Works Ltd., Madras Vs Employees' State Insurance Corporation
Madras High Court · AIR 1970 Mad 439 : (1971) 21 FLR 404 : (1970) 2 MLJ 40
Employees State Insurance Act, 1948 — Section 40(4), 78Interest Act, 1839 — Section 1Trusts Act, 1882 — Section 23
High Courts31 Oct 1969
In Re: Pakkirisami and Another
Madras High Court · (1970) 1 MLJ 488
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 323
High Courts31 Oct 1969
M.S. Padmanabha Iyer Vs Devadass Sylus and Another
Madras High Court · (1971) ILR (Mad) 892 : (1970) 83 LW 276 : (1970) 2 MLJ 520
Transfer of Property Act, 1882 — Section 55(2), 55(ii)
High Courts31 Oct 1969
The Ouchterlony Valley Estates (1938) Ltd. Vs The Regional Provident Fund Commissioner and Another
Madras High Court · (1970) 83 LW 316 : (1970) 1 MLJ 638
High Courts29 Oct 1969
Sivarama Pillai and Others Vs Marichami Pillai
Madras High Court · (1970) 1 MLJ 376
High Courts29 Oct 1969
South India Flour Mills Private Ltd. Vs The Regional Director, Employees State Insurance Corporation
Madras High Court · (1970) 83 LW 179 : (1970) 2 MLJ 110
Employees State Insurance Act, 1948 — Section 2(9)
High Courts28 Oct 1969
Sankaranarayana Reddiar Vs Ramaswami Reddiar and Another
Madras High Court · (1970) 1 MLJ 411
Transfer of Property Act, 1882 — Section 55(1)
High Courts17 Oct 1969
I.S. Neelakantan Row Vs J.G. Rajan
Madras High Court · (1970) LW(Cri) 1
Penal Code, 1860 (IPC) — Section 420