High Courts29 Apr 1970
Uthandarama Pillai Vs M. Arumugham Pillai
Madras High Court · (1970) 04 MAD CK 0027
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,773 of 5,229
High Courts24 Apr 1970
Commissioner of Income Tax Vs K.S. Ratnaswamy
Madras High Court · (1970) 78 ITR 303
Income Tax Act, 1922 — Section 4A
High Courts24 Apr 1970
K. Sumatibai and Another Vs D. Sarojini and Others
Madras High Court · (1971) ACJ 260
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Apr 1970
Secretary, Engineering Metal and General Workers' Union Vs The Management of Mysore Premier Metal Factory and Hindustan Rolling Mills
Madras High Court · (1970) 2 LLJ 381
COMPANIES ACT, 1956 — Section 348, 349Income Tax Act, 1961 — Section 101, 32, 84Payment of Bonus Act, 1965 — Section 4, 5, 6, 7
High Courts23 Apr 1970
M.S. Sambamurti Sastriar and Others Vs The Deputy Registrar of Co-operative Societies, Ranipet and Others
Madras High Court · AIR 1971 Mad 343
Constitution of India, 1950 — Article 226
High Courts23 Apr 1970Dismissed
The Corporation of Madras Vs Water Supply Specialists Ltd. and another
Madras High Court · (1971) ILR (Mad) 519
Income Tax Act, 1961 — Section 8
High Courts22 Apr 1970
Kumaravel Pillai Vs S. Ganapathi and Another
Madras High Court · AIR 1971 Mad 216 : (1971) ILR (Mad) 557 : (1970) 83 LW 481
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Guardians and Wards Act, 1890 — Section 41, 41(3)Lunacy Act, 1912 — Section 151, 60, 60(2), 80, 82
High Courts22 Apr 1970
The Trichinopoly Mining Works (P.) Ltd. Vs The Collector of Tiruchirapalli and Others
Madras High Court · (1971) 1 MLJ 207
High Courts22 Apr 1970
K. Kamakshi Vs K. Mani
Madras High Court · (1970) 83 LW 746 : (1970) 2 MLJ 477
Hindu Marriage Act, 1955 — Section 5(iv)
High Courts21 Apr 1970
T.V. Sundaram Iyengar and Sons (P) Ltd. Vs The State of Tamil Nadu and Others
Madras High Court · (1970) 2 LLJ 445 : (1970) 83 LW 574
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A, 33, 33A
High Courts20 Apr 1970
Gnanambal Vs G.R. Selvaraj
Madras High Court · (1970) 83 LW 494 : (1970) 2 MLJ 429
Hindu Marriage Act, 1955 — Section 10(1)(a)
High Courts17 Apr 1970
In Re: D. Muthukumaraswamy alias Rajakumar by power of attorney agent M.S. Dakshinamoorthy
Madras High Court · (1970) 83 LW 479 : (1970) 2 MLJ 328
High Courts17 Apr 1970Dismissed
C.S. Rajavelan and others Vs A.N. Parasurama Iyer
Madras High Court · (1970) 04 MAD CK 0002
High Courts16 Apr 1970
Mohamed Ghouse Vs Revenue Divisional Officer
Madras High Court · (1970) 83 LW 618 : (1970) 2 MLJ 702
Land Acquisition Act, 1894 — Section 25(2)
High Courts15 Apr 1970
In Re: P. Kasi Mudaliyar
Madras High Court · (1970) 2 MLJ 499
Rice Milling Industry (Regulation) Act, 1958 — Section 13(1), 8(3)(b)
High Courts15 Apr 1970
In Re: Myilsami alias Mylan
Madras High Court · (1970) 2 MLJ 422
Penal Code, 1860 (IPC) — Section 376
High Courts13 Apr 1970
Chelliah Nadar
Madras High Court · (1970) 2 MLJ 392
Penal Code, 1860 (IPC) — Section 279
High Courts10 Apr 1970
General Assurance Society Ltd. Vs Sitarama Rice Mill Co. and Others
Madras High Court · (1971) ACJ 1 : (1971) 41 CompCas 162 : (1971) ILR (Mad) 495 : (1971) 84 LW 215 : (1970) 2 MLJ 483
Marine Insurance Act, 1963 — Section 34
High Courts10 Apr 1970Dismissed
Pyarelal Malhotra Vs Joint Commercial Tax Officer, T. Nagar Division
Madras High Court · (1971) 2 MLJ 176 : (1970) 26 STC 416
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4
High Courts09 Apr 1970Dismissed
Rajasthan Spinning and Weaving Mills Ltd. Vs Textool Company Ltd.
Madras High Court · (1971) 41 CompCas 66 : (1971) 84 LW 56
Companies Act, 1956 — Section 433, 434