High Courts01 Jul 1970
T.A. Rathinam Pillai and Another Vs Sri Sankaraswami Mutt and Another
Madras High Court · (1970) 83 LW 694 : (1970) 2 MLJ 604
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,772 of 5,229
High Courts01 Jul 1970
Ibrahim Bathima Vs Thirukkanna Thevar
Madras High Court · (1970) 2 MLJ 440
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts30 Jun 1970
N.S. Kuppuswamy Odayar and Another Vs The Panchayat Narthangudi and Others
Madras High Court · (1971) 84 LW 120 : (1971) 1 MLJ 190
High Courts26 Jun 1970
S.S. Sundaram Chettiar Vs Mangai Achi through Power Agent M.PR. Chockalingam Chettiar
Madras High Court · (1973) 86 LW 112 : (1973) 1 MLJ 160
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts26 Jun 1970
K.M. Subramaniam Vs The State of Madras
Madras High Court · (1970) 2 LLJ 711 : (1970) 83 LW 725
High Courts26 Jun 1970
Srimathi Unnamalai Ammal and Another Vs Sri Vellaya Pillai alias Kalia Pillai
Madras High Court · (1970) 83 LW 717 : (1971) 1 MLJ 147
High Courts25 Jun 1970
In Re: Navier Marolle
Madras High Court · (1970) 2 MLJ 466
Penal Code, 1860 (IPC) — Section 302, 84
High Courts24 Jun 1970
N. Pattabiraman Vs The Accommodation Controller and Another
Madras High Court · (1971) 2 MLJ 326
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12, 12(1)(b)
High Courts22 Jun 1970
A. Rangaswamy Naidu alias A.R. Naidu Vs B.V. Venkatalakshmi Ammal and Another
Madras High Court · (1970) 83 LW 712 : (1971) 1 MLJ 266
High Courts17 Jun 1970
Bheru Manufacturing Co. Vs The Collector of Customs and Others
Madras High Court · (1971) ILR (Mad) 603 : (1970) 2 MLJ 709
Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 120B, 420
High Courts17 Jun 1970
Haridas Girdhardas and Others Vs Varadaraja Pillai and Another
Madras High Court · (1971) 84 LW 109 : (1971) 1 MLJ 200
High Courts17 Jun 1970
In Re: Periaswamy alias Ma Iraivan
Madras High Court · (1970) 2 MLJ 442
Penal Code, 1860 (IPC) — Section 353, 451
High Courts16 Jun 1970
In Re: Ramamoorthy
Madras High Court · (1970) 2 MLJ 457
Penal Code, 1860 (IPC) — Section 409
High Courts16 Jun 1970
Roja Kamalam Vs The State
Madras High Court · AIR 1971 Mad 41 : (1971) CriLJ 61
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)Penal Code, 1860 (IPC) — Section 380
High Courts15 Jun 1970
The Election Commissioner Vs P. Kakkan, President, Tamil Nadu Congress Committee and Others
Madras High Court · (1971) ILR (Mad) 80
Civil Procedure Code, 1908 (CPC) — Section 151Conduct of Elections Rules, 1961 — Rule 10, 10(1), 10(4), 10(5), 4Constitution of India, 1950 — Article 136, 19, 226, 324, 324(1)
High Courts30 Apr 1970
In Re: Deepchand
Madras High Court · (1970) 2 MLJ 253
Penal Code, 1860 (IPC) — Section 411
High Courts30 Apr 1970
B. Belli Gowder Vs B. Govindan and Another
Madras High Court · (1970) 83 LW 420 : (1970) 2 MLJ 303
Provincial Insolvency Act, 1920 — Section 68
High Courts29 Apr 1970
In Re: Kandhapadayachi alias Kandaswami
Madras High Court · (1970) 2 MLJ 371
Penal Code, 1860 (IPC) — Section 302