High Courts01 Aug 1972
Irudayam Ammal and Others Vs Salayath Mary
Madras High Court · AIR 1973 Mad 421 : (1973) ILR (Mad) 199 : (1973) 86 LW 122
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 60
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,724 of 5,229
High Courts01 Aug 1972
Panchura Estate Ltd. Vs Government of Madras
Madras High Court · (1973) 87 ITR 698
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1922 — Section 10(2)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5
High Courts01 Aug 1972
In Re: Madras Bangalore Transport Co. (East) by partners
Madras High Court · (1973) 1 MLJ 451
Presidency Towns Insolvency Act, 1909 — Section 24Trusts Act, 1882 — Section 51
High Courts01 Aug 1972
Irudayammal and Others Vs Salayath Mary Salayath Mary Vs Irudayammal and Others
Madras High Court · (1972) 2 MLJ 508
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 60
High Courts31 Jul 1972Allowed
J.K. Mullick Vs The State of Madras
Madras High Court · (1973) 30 STC 443
High Courts31 Jul 1972Dismissed
V.M.M. Venkatachalam Chettiar Vs State of Madras
Madras High Court · (1974) 33 STC 584
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts31 Jul 1972Allowed
Babulal Vs Railway Police, Central Station, Madras-3
Madras High Court · (1972) LW(Cri) 225
Railways Act, 1890 — Section 114
High Courts28 Jul 1972
Nagammal and Others Vs Ayyavu Thever and Others
Madras High Court · AIR 1973 Mad 353 : (1973) 86 LW 229 : (1973) 1 MLJ 273
Transfer of Property Act, 1882 — Section 55, 55(2), 55(6), 56, 56(6)
High Courts28 Jul 1972
N. Abdul Hadi Vs Maju Bi and Others
Madras High Court · (1973) CriLJ 725 : (1973) 1 MLJ 13
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 349
High Courts26 Jul 1972
A.M.S. Veerappa Chettiar and Sons and Others Vs Kalidoss Chettiar and Sons and Others
Madras High Court · AIR 1974 Mad 150
Partnership Act, 1932 — Section 32, 32(3), 72
High Courts26 Jul 1972
The Trustees of Port of Madras Vs Good Year India Ltd. and Others
Madras High Court · AIR 1973 Mad 316 : (1973) ILR (Mad) 187 : (1973) 86 LW 110 : (1973) 1 MLJ 296
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Limitation Act, 1908 — Section 22, 22(1)Madras Port Trust Act, 1905 — Section 110
High Courts26 Jul 1972Allowed
M. Ishwarlal and Co. and Others Vs State of Madras and Others
Madras High Court · (1973) 32 STC 377
Central Sales Tax Act, 1956 — Section 8
High Courts26 Jul 1972
A.M.S. Veerappa Chettiar and Others Vs Kalidoss Chettiar and Sons, by Partner Kalidoss Chettiar and Others
Madras High Court · (1973) 86 LW 835 : (1973) 1 MLJ 239
Partnership Act, 1932 — Section 32(3)
High Courts25 Jul 1972
Ahmed Mohamed and Others Vs The State of Madras
Madras High Court · (1973) 1 MLJ 48
Madras City Land Revenue Act, 1851 — Section 3
High Courts25 Jul 1972
Commissioner of Income Tax Vs Coimbatore Pictures (P.) Ltd.
Madras High Court · (1973) ILR (Mad) 481 : (1973) 90 ITR 452
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts24 Jul 1972Dismissed
K. Vasudevan Chettiar Vs The State of Madras
Madras High Court · (1973) 31 STC 210
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 31, 34, 37
High Courts24 Jul 1972Dismissed
Dorairaj Thevar and Others Vs Velu Naicker and Others
Madras High Court · (1972) 07 MAD CK 0005
Penal Code, 1860 (IPC) — Section 499, 500
High Courts21 Jul 1972
T.S. Rajam Ammal Vs V.N. Swaminathan and Others
Madras High Court · (1972) ILR (Mad) 446 : (1973) 86 LW 20 : (1973) 2 MLJ 334
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 40
High Courts20 Jul 1972Allowed
Radhakrishna Mills Ltd. Vs The State of Tamil Nadu
Madras High Court · (1973) 32 STC 166
Central Sales Tax Act, 1956 — Section 3, 9Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts20 Jul 1972Allowed
K. Nagammal Vs The Joint Commercial Tax Officer
Madras High Court · (1973) 31 STC 607
Income Tax Act, 1961 — Section 281