COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,722 of 5,229

High Courts29 Aug 1972Allowed

Standard Motor Products of India Ltd. Vs The State of Madras

Madras High Court · (1973) ILR (Mad) 143

Constitution of India, 1950 — Article 246, 283, 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 2, 3(1), 3(2), 8(1)Tamil Nadu General Sales Tax Act, 1959 — Section 32

Read judgment

High Courts29 Aug 1972

Late P. Appavoo Pillai Vs Commissioner of Wealth-tax

Madras High Court · (1973) 91 ITR 138

Wealth Tax Act, 1957 — Section 2

Read judgment

High Courts29 Aug 1972

K.M. Adam Vs The State of Madras

Madras High Court · (1973) 31 STC 349

Central Sales Tax Act, 1956 — Section 14, 15

Read judgment

High Courts28 Aug 1972

M. Thiagarajan and Another Vs M. Ganesan

Madras High Court · AIR 1973 Mad 411 : (1973) ILR (Mad) 218 : (1973) 86 LW 145

Read judgment

High Courts23 Aug 1972

V.G. Balasundaram Vs V.B. Gopalakrishnan and Others

Madras High Court · (1973) 86 LW 453 : (1972) 2 MLJ 566

Read judgment

High Courts23 Aug 1972

Shanmugasundaram Textiles Vs Third Income Tax Officer

Madras High Court · (1973) 92 ITR 31

Income Tax Act, 1961 — Section 147

Read judgment

High Courts23 Aug 1972

V.C. Balasundaram Vs V.R. Gopalakrishnan and Others

Madras High Court · AIR 1973 Mad 159 : (1972) ILR (Mad) 343

Read judgment

High Courts22 Aug 1972

Union of India (UOI) Vs Amjad Miyan

Madras High Court · (1972) 2 MLJ 363

Post Office Act, 1898 — Section 33

Read judgment

High Courts21 Aug 1972

Al. Vr. St. Veerappa Chettiar Vs Commissioner of Income Tax

Madras High Court · (1973) 91 ITR 116

Income Tax Act, 1922 — Section 34(1)

Read judgment

High Courts18 Aug 1972

Parvathiyammal Vs Sivathanu Pillai and Others

Madras High Court · AIR 1974 Mad 147

Civil Procedure Code, 1908 (CPC) — Section 11Travancore-Cochin Compensation for Tenants Improvements Act, 1956 — Section 17, 5, 5(3), 8

Read judgment

High Courts18 Aug 1972

A.K. Muthukaruppaswamy Moopanar Vs Sri Murugan Theatre and Others

Madras High Court · (1973) 86 LW 702 : (1972) 2 MLJ 621

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(1)

Read judgment

High Courts18 Aug 1972

Parvathiyammai Vs Sivathanu Pillai and Others

Madras High Court · (1973) 86 LW 625 : (1972) 2 MLJ 600

Travancore-Cochin Compensation for Tenants Improvements Act, 1956 — Section 5(1), 5(3)

Read judgment

High Courts18 Aug 1972

T.R. Ramanathan and Others and S.M.A. Habeeb Vs The State of Madras and Another P. Subramaniam and Others Vs The Deputy Registrar of Co-operative Societies and Another

Madras High Court · (1973) 1 MLJ 325

Companies Act, 1913 — Section 235Tamil Nadu Co-operative Societies Act, 1961 — Section 71

Read judgment

High Courts17 Aug 1972

P.S. Ramarao Vs P.R. Krishnamani Ammal

Madras High Court · AIR 1973 Mad 279 : (1973) 86 LW 215 : (1973) 1 MLJ 203

Hindu Marriage Act, 1955 — Section 9, 9(1), 9(2)

Read judgment

High Courts16 Aug 1972

Commissioner of Income Tax Vs Central Studios (P.) Ltd.

Madras High Court · (1973) 88 ITR 298

Income Tax Act, 1922 — Section 10, 9

Read judgment

High Courts14 Aug 1972

In Re: A.K. Pandurangam

Madras High Court · (1973) CriLJ 1314 : (1973) 1 MLJ 22

Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts10 Aug 1972

S.M. Usman Ali and Another Vs O.B.V. Kubendra Bai and Another

Madras High Court · AIR 1973 Mad 280

Read judgment

High Courts10 Aug 1972

Papammal (Died) and Others Vs K. Kuppuswamy

Madras High Court · AIR 1973 Mad 21 : (1972) 85 LW 387

Read judgment

High Courts10 Aug 1972

S.N. Usman Ali and Another Vs O.B.V. Kubendra Bai and Another

Madras High Court · (1973) 86 LW 705 : (1972) 2 MLJ 599

Read judgment

High Courts09 Aug 1972

K.A. Ramachar Vs The State of Madras

Madras High Court · (1973) 31 STC 598

Read judgment