High Courts11 Jan 1973
C.P. Kandaswami Mudaliar (deceased) and Another Vs Palaniammal and Others
Madras High Court · (1973) 86 LW 726 : (1973) 2 MLJ 457
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,711 of 5,229
High Courts11 Jan 1973
C.P. Kandaswami Mudaliar and Another Vs Palaniammal and Others
Madras High Court · AIR 1974 Mad 352
Limitation Act, 1963 — Article 144
High Courts11 Jan 1973
R. Kapanipathi Rao and Another Vs M.S. Meyyappan and Another
Madras High Court · AIR 1974 Mad 57 : (1973) ILR (Mad) 556 : (1973) 86 LW 629
Income Tax Act, 1961 — Section 10Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2)
High Courts10 Jan 1973
The South Arcot District Co-operative Supply and Marketing Society Ltd. Vs V. Thirupuliswami Naidu
Madras High Court · AIR 1974 Mad 113 : (1974) ILR (Mad) 465
High Courts08 Jan 1973
Ve. A. Vairavan Chettiar Vs Commissioner of Income Tax
Madras High Court · (1973) 92 ITR 474
Income Tax Act, 1922 — Section 41(1)Income Tax Act, 1961 — Section 147
High Courts05 Jan 1973
K. Karunanidhi and Others Vs R. Renganathan Chettiar
Madras High Court · AIR 1973 Mad 443 : (1973) 86 LW 188 : (1973) 1 MLJ 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
High Courts05 Jan 1973
Muhamed Hussain Mohideen Madani Vs Muhammed Immamudhin Sahib and Others
Madras High Court · AIR 1974 Mad 73
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1908 — Article 11A
High Courts05 Jan 1973
Muhamed Hussain Moideen Madan Vs Mohammed Immamuddin Sahib Madani (Died) and Others
Madras High Court · (1973) 86 LW 593 : (1973) 2 MLJ 298
Limitation Act, 1908 — Article 11A
High Courts05 Jan 1973Dismissed
Nagarathinammal Vs K.V. Rangasamy Chettiar and others
Madras High Court · (1973) 01 MAD CK 0003
High Courts01 Jan 1973
Gopalakrishna Mudaliar and others Vs Rajan Kattalai of Sri Thiagarajaswami Devastanam and others
Madras High Court · (1973) 01 MAD CK 0025
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts22 Dec 1972
The Pioneer Match Works and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1974) 2 MLJ 418
High Courts22 Dec 1972Dismissed
Pioneer Match Works and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1974) 34 STC 277
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 19
High Courts22 Dec 1972
Controller of Estate Duty Vs K.A. Kader and Others
Madras High Court · (1973) ILR (Mad) 620 : (1974) 96 ITR 289
Estate Duty Act, 1953 — Section 12, 12(1)
High Courts22 Dec 1972
P.S. Kandasami Mudaliar and Another Vs T.N. Ranganathan
Madras High Court · AIR 1973 Mad 476 : (1973) 86 LW 499 : (1973) 2 MLJ 94
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Dec 1972
State by Public Prosecutor Vs Chinnamuthu Naidu
Madras High Court · (1973) CriLJ 1566
Criminal Procedure Code, 1898 (CrPC) — Section 253(1)
High Courts21 Dec 1972
Thanthi Trust Vs Income Tax Officer
Madras High Court · (1974) ILR (Mad) 409 : (1973) 91 ITR 261
Income Tax Act, 1961 — Section 147, 148
High Courts21 Dec 1972
Verco Private Ltd. and Others Vs Newandram Naraindas and Another
Madras High Court · (1973) 86 LW 435 : (1973) 2 MLJ 92
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts21 Dec 1972
K. James Vs V. Ponniah
Madras High Court · AIR 1973 Mad 338 : (1973) 86 LW 200 : (1973) 2 MLJ 54
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts21 Dec 1972
Verco Private Ltd., Padi and Others Vs Newandram Naraindas and Another
Madras High Court · AIR 1974 Mad 4
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts21 Dec 1972Dismissed
Rallis India Ltd. Vs The State of Tamil Nadu and Another
Madras High Court · (1974) 34 STC 326
Central Sales Tax Act, 1956 — Section 15, 4Constitution of India, 1950 — Article 304