High Courts02 Feb 1973
Rajappan Vs Natesan and Another
Madras High Court · AIR 1973 Mad 469 : (1973) 86 LW 426 : (1973) 2 MLJ 107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 28
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,710 of 5,229
High Courts02 Feb 1973
Chimanlal B. Mehta Vs The Collector of Central Excise, Madras and Others
Madras High Court · AIR 1974 Mad 216
Imports and Exports (Control) Act, 1947 — Section 3(2), 3(3)Sea Customs Act, 1878 — Section 167(3), 167(8), 172, 181, 19
High Courts01 Feb 1973
K. Ramakrishna Pillai Vs P. Ponnayyan Nadar
Madras High Court · (1973) 86 LW 602 : (1973) 2 MLJ 378
High Courts31 Jan 1973
The State of Madras Vs Fairmacs Trading and Co.
Madras High Court · (1975) 35 STC 176
Madras General Sales Tax Act, 1939 — Section 12(3)
High Courts31 Jan 1973Allowed
Sri Lakshmi Machine Works Vs The State of Madras
Madras High Court · (1973) 32 STC 407
Central Sales Tax Act, 1956 — Section 10, 8
High Courts31 Jan 1973Allowed
Khemchand Rajkumar Vs The State of Tamil Nadu
Madras High Court · (1973) ILR (Mad) 158 : (1974) 33 STC 78
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(2), 12(3)
High Courts31 Jan 1973
A. Malayalam Pillai and Another Vs Malayammal and Others
Madras High Court · (1978) 87 LW 550 : (1974) 2 MLJ 126
High Courts30 Jan 1973
Kalyani Oil Mills Vs The State of Madras
Madras High Court · (1973) 32 STC 542
High Courts29 Jan 1973Dismissed
The State of Madras Vs Mettur Industries Ltd.
Madras High Court · (1973) 32 STC 239
Madras General Sales Tax Act, 1939 — Section 16
High Courts25 Jan 1973
The Union of India (UOI) Vs South India Insurance Company and Another
Madras High Court · (1973) 2 MLJ 503
Post Office Act, 1898 — Section 6
High Courts24 Jan 1973
P. Chandrasekharan Vs The Bar Council of Tamil Nadu and Others
Madras High Court · (1974) 1 MLJ 387
Advocates Act, 1961 — Section 58AALegal Practitioners Act, 1879 — Section 6
High Courts23 Jan 1973
Narayanaru Vs Kanniammal and Others
Madras High Court · AIR 1973 Mad 471 : (1973) 86 LW 505 : (1973) 1 MLJ 448
Tamil Nadu Transferred Territory Jenmikaram Payment Abolition Act, 1964 — Section 17, 31, 31(1), 9, 9(1)
High Courts23 Jan 1973
B.E. Kaliyaperumal Nattar Vs The Authorized Officer (Land Reforms), Tiruchirapalli
Madras High Court · AIR 1973 Mad 389 : (1974) ILR (Mad) 182 : (1973) 86 LW 446 : (1973) 2 MLJ 95
Constitution of India, 1950 — Article 226, 39
High Courts23 Jan 1973
Vummitti Subramaniam Chetty Vs Commissioner of Income Tax
Madras High Court · (1974) 94 ITR 239
Income Tax Act, 1961 — Section 184
High Courts22 Jan 1973
Guruswami Asari and Others Vs Raju Asari and Others
Madras High Court · AIR 1973 Mad 473 : (1973) 86 LW 462 : (1973) 2 MLJ 203
Transfer of Property Act, 1882 — Section 45
High Courts22 Jan 1973
C.P. Kandaswamy and Others Vs Mariappa Stores and Others
Madras High Court · AIR 1974 Mad 178 : (1973) ILR (Mad) 218
Probate and Administration Act, 1881 — Section 89Succession Act, 1925 — Section 306
High Courts18 Jan 1973
S.D. Asirvatham and Another Vs G. Palniraju Mudaliar
Madras High Court · AIR 1973 Mad 439 : (1974) ILR (Mad) 290 : (1973) 86 LW 126 : (1973) 1 MLJ 443
Negotiable Instruments Act, 1881 (NI) — Section 118, 22, 59, 9
High Courts18 Jan 1973
P.G. Ranganatha Padayachi Vs The Mayavaram Financial Corporation Ltd.
Madras High Court · AIR 1974 Mad 1 : (1974) ILR (Mad) 224
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts17 Jan 1973
M. Nagarajan and Another Vs The Tiruchirappalli Co-operative House Construction Society Limited and Another
Madras High Court · (1973) 2 MLJ 188
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 28, 28(1)(b)(i)