High Courts12 Sept 1986
K.S. Gurumurthy Vs The Additional Commissioner for workmens Compensation and Another
Madras High Court · (1987) 2 MLJ 335
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,372 of 5,229
High Courts11 Sept 1986
Deluxe Roadlines Vs National Insurance Co. Ltd. and Another
Madras High Court · (1987) 100 LW 432 : (1987) 2 MLJ 174
High Courts11 Sept 1986
Sonmull and Sons Vs M.D. Dhanalakshmi and Another
Madras High Court · (1987) 100 LW 404 : (1987) 1 MLJ 465
High Courts10 Sept 1986Allowed
Unni Ali alias M. Ali and 4 others
Madras High Court · (1987) LW(Cri) 89
Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 3, 4(1), 5, 5(1), 7Penal Code, 1860 (IPC) — Section 109, 120B, 307, 342, 349
High Courts10 Sept 1986
Management of Bombay Ammonia (Madras) Pvt. Ltd., Madras Vs The Additional Commissioner for Workmen's Compensation II, Madras and Another
Madras High Court · (1988) 1 LLJ 203
Industrial Disputes Act, 1947 — Section 2
High Courts09 Sept 1986
S. Padmanabhan Vs Deputy Collector of Enforcement Directorate, Madras
Madras High Court · (1990) 27 ECC 67 : (1987) 28 ELT 344
Foreign Exchange Regulation Act, 1947 — Section 54(1), 9(1)
High Courts09 Sept 1986
The Sirumalai Kanakasabapathy Poohjolai Co. Ltd. Vs State of Tamil Nadu
Madras High Court · AIR 1988 Mad 366
Constitution of India, 1950 — Article 14Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 — Section 1(2)
High Courts09 Sept 1986
Gomathi Vs Kumaraguruparan
Madras High Court · AIR 1987 Mad 259 : (1986) 99 LW 1097
Hindu Marriage Act, 1955 — Section 10, 13(1)
High Courts09 Sept 1986
Seshasayee Paper and Boards Ltd. Vs Collector of Central Excise, Madras and Others
Madras High Court · (1987) 12 ECC 228 : (1987) 28 ELT 258
Central Excises and Salt Act, 1944 — Section 2, 3
High Courts09 Sept 1986
K. Arumugaswamy Vs The District Revenue Officer, Kamarajar District at Virudhunagar and S.T. Grahadurai
Madras High Court · (1986) 09 MAD CK 0005
Arms Act, 1959 — Section 17General Clauses Act, 1897 — Section 14, 15, 15, 16, 17, 17Partnership Act, 1932 — Section 14
High Courts05 Sept 1986
Murugesan Vs C.P. Nataraja Mudaliar
Madras High Court · (1987) 100 LW 157 : (1987) 1 MLJ 291
High Courts04 Sept 1986
Mahavir Metal Works Ltd. and Another Vs Union of India and Others
Madras High Court · (1987) 27 ELT 24
High Courts03 Sept 1986
The New India Assurance Co. Ltd. Vs Subbu and Others
Madras High Court · (1987) 1 ACC 23 : (1987) ACJ 833 : AIR 1987 Mad 181 : (1987) 100 LW 69 : (1987) 1 MLJ 285
Motor Vehicles Act, 1939 — Section 110, 2(13), 2(14), 2(30)
High Courts03 Sept 1986
North Tamil Section of Seventh Day Vs P. Mahadevan and another
Madras High Court · (1986) 09 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 40 Rule 1
High Courts02 Sept 1986
Bharathamatha Desiya Sangam, Madhavaram and Another Vs Roja Sundaram and Others
Madras High Court · AIR 1987 Mad 183 : (1986) 99 LW 833 : (1987) 1 MLJ 409
Easements Act, 1882 — Section 47Limitation Act, 1963 — Section 22
High Courts29 Aug 1986
Dr. C. Ranganthan Vs S.A. Chinnadurai Nadar
Madras High Court · (1986) 99 LW 956 : (1987) 1 MLJ 138
High Courts29 Aug 1986
Venkateswara Stainless Steel and Wire Industries Vs Union of India and Another
Madras High Court · (1987) 13 ECC 164 : (1987) 12 ECR 55 : (1987) 27 ELT 648
High Courts28 Aug 1986
CHETTINAD CORPORATION PRIVATE LTD. Vs TAMIL NADU AGRICULTURAL INCOME TAX APPELLATE TRIBUNAL and Others
Madras High Court · (1987) 63 CTR 82
High Courts28 Aug 1986
Annamalai Ayye Chatram represented by N. Hariharan Honourable Additional Trustee Vs Authorised Officer (Land Reforms) Thanjavur and Another
Madras High Court · (1986) 99 LW 1030 : (1987) 1 MLJ 79
High Courts28 Aug 1986
Chettinad Corporation Pvt. Ltd. Vs Tamil Nadu Agricultural Income Tax Appellate Tribunal and Others
Madras High Court · (1987) 168 ITR 552 : (1986) 99 LW 1059
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 53A