High Courts29 Sept 1986
Venkateswara Stainless Steel and Wire Industries, Madras Vs Union of India and Another
Madras High Court · (1986) 26 ELT 201
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,371 of 5,229
High Courts26 Sept 1986
National Insurance Co. Ltd. Vs V. Vasantha and Others
Madras High Court · (1988) 1 ACC 249 : (1987) 100 LW 683
High Courts26 Sept 1986
Kuppaiyee Ammal Vs Solammal
Madras High Court · (1987) 100 LW 315 : (1987) 1 MLJ 438
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts26 Sept 1986
National Insurance Co. Ltd Vs V. Vasantha and Others
Madras High Court · (1987) ACJ 887 : AIR 1988 Mad 146 : (1987) 100 LW 683 : (1987) 2 MLJ 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110, 110D, 95(1)
High Courts26 Sept 1986
V. Chidambaram Vs D. Venkatesan, Asst. Director of Inspection (Intelligence) and Others
Madras High Court · (1987) 66 CTR 252 : (1987) 167 ITR 443
Income Tax Act, 1961 — Section 132, 132(1), 132(3), 132(4A), 132(5)
High Courts23 Sept 1986
India Pistons Limited Vs Assistant Collector of Central Excise, Madras and Others
Madras High Court · (1987) 12 ECC 243 : (1987) 27 ELT 651
Central Excise Rules, 1944 — Rule 223Central Excises and Salt Act, 1944 — Section 11, 35, 35Customs, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 — Rule 41
High Courts23 Sept 1986
Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Madras High Court · (1986) 57 CTR 266 : (1987) 167 ITR 250 : (1987) 100 LW 160
Income Tax Act, 1961 — Section 256, 256(1)
High Courts22 Sept 1986
The Central Bank of India Vs The Authority under the Payment of Wages Act and Others
Madras High Court · (1987) 100 LW 343 : (1987) 1 MLJ 349
High Courts20 Sept 1986
Rangaswamy Perumal Vs Vijayalakshmi Financial Trading Company and Others
Madras High Court · (1987) 1 MLJ 68
High Courts19 Sept 1986
Dharmalingam Vs S. Mahalingam (died) by L.Rs. Sivanandam and Others
Madras High Court · (1987) 100 LW 267 : (1987) 1 MLJ 451
High Courts19 Sept 1986Dismissed
State Vs Durairajan
Madras High Court · (1986) 09 MAD CK 0033
Prevention of Food Adulteration Act, 1954 — Section 7(i)
High Courts19 Sept 1986
Muniappa Nadar (died) and Others Vs K.V. Doraipandi Nadar and Another
Madras High Court · (1987) 1 MLJ 33
High Courts19 Sept 1986Dismissed
Kannan Chettiar Vs Tiruchirapalli Market Committee
Madras High Court · (1988) LW(Cri) 92
Criminal Procedure Code, 1973 (CrPC) — Section 300Mines Act, 1952 — Section 66
High Courts19 Sept 1986Allowed
Dharmalingam Vs S. Mahalingam (deceased by Lrs.) and Others
Madras High Court · AIR 1989 Mad 1 : (1987) 1 MLJ 451
Madras City Tenants Protection Act, 1922 — Section 9
High Courts19 Sept 1986
Muniappa Nadar and Others Vs K.V. Doraipandi Nadar and Another
Madras High Court · AIR 1988 Mad 117 : (1986) 99 LW 839 : (1987) 1 MLJ 33
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 11Specific Relief Act, 1963 — Section 37, 38
High Courts17 Sept 1986Allowed
V.P. Gulati Vs The Union of India (UOI) and Another
Madras High Court · (1987) 13 ECC 328
Constitution of India, 1950 — Article 134A, 311Industrial Disputes Act, 1947 — Section 25F
High Courts17 Sept 1986
State of Tamil Nadu and Others Vs Narendra Dairy Farms (P) Ltd. and Another
Madras High Court · AIR 1987 Mad 161 : (1986) 99 LW 1075 : (1986) 99 LW 1074
Land Acquisition Act, 1894 — Section 16, 17(1), 4(1), 48Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18(1)
High Courts17 Sept 1986
Vijaya Chakravarthy Vs B. Manivannan
Madras High Court · (1987) 1 ACC 192 : (1987) ACJ 1003 : (1986) 99 LW 1066
Penal Code, 1860 (IPC) — Section 338
High Courts17 Sept 1986
In Re: B. Mohan
Madras High Court · (1986) 09 MAD CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts16 Sept 1986
Rani Vs The State and Others
Madras High Court · (1986) 09 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 173, 204, 209Penal Code, 1860 (IPC) — Section 299, 304, 304A