High Courts11 Aug 1987
K. R. LOGANATHAN AND OTHERS Vs UNION OF INDIA AND OTHERS
Madras High Court · (1988) 65 CTR 162 : (1988) 174 ITR 645
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,352 of 5,229
High Courts11 Aug 1987
K.R. Loganathan and Others Vs Union of India and Others
Madras High Court · (1987) 65 CTR 162
Income Tax Act, 1961 — Section 230A, 281
High Courts11 Aug 1987
Estee Hubs and Drives (P.) Ltd. Vs Assistant Commissioner (CT), Zone VII, Madras and Another
Madras High Court · (1988) 70 STC 345
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts10 Aug 1987
R. Karthik Kumar Vs The Anna University
Madras High Court · (1987) 08 MAD CK 0048
Constitution of India, 1950 — Article 226
High Courts07 Aug 1987
General Secretary, Hindustan Teleprinters General Employees Union Vs State of Tamilnadu and Another
Madras High Court · (1988) 1 LLJ 159
Industrial Disputes Act, 1947 — Section 11A, 12, 2, 2A
High Courts07 Aug 1987
Ram Avtar Khandelwal Vs Dy. Secretary of Govt. Public (PSC Dept.), Madras and Others
Madras High Court · (1987) 08 MAD CK 0017
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Aug 1987
Zainuddin Vs Dy. Labour commissioner and Others
Madras High Court · (1987) 08 MAD CK 0016
High Courts07 Aug 1987
M.S. Miganed Jaffar Vs M.S. Mohamed Yahya and Another
Madras High Court · (1987) 08 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 8 Rule 6D
High Courts07 Aug 1987Allowed
Elumalai Naicker Vs Kishtambal Ammal
Madras High Court · AIR 1988 Mad 106
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)
High Courts05 Aug 1987
Annamalai and Others Vs Regional Manager, Regoin IV, State Bank of India and Others
Madras High Court · (1988) 1 LLJ 174
Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts05 Aug 1987
Zainuddin Vs Dy. Labour commissioner and Others
Madras High Court · (1987) 08 MAD CK 0021
High Courts05 Aug 1987
The South India Synthetic Stones Manufacturers and Dealers Association Vs State of Tamil Nadu and Others
Madras High Court · (1988) 1 LW 133 : (1988) 68 STC 170
High Courts05 Aug 1987Allowed
C. Muniswamy Vs T. Rajamoorthy
Madras High Court · (1994) 3 LLJ 210
Workmens Compensation Act, 1923 — Section 3, 4
High Courts04 Aug 1987
Ameena Ammal and Another Vs Saroja Ammal
Madras High Court · (1988) 1 LW 618 : (1988) 2 MLJ 44
High Courts04 Aug 1987
Govindaswami Chettiar (died) and Another Vs Parthasarathi Naicker
Madras High Court · (1987) 08 MAD CK 0043
Civil Procedure Code, 1908 (CPC) — Section 47Oaths Act, 1969 — Section 9
High Courts04 Aug 1987
The Authorised Officer, Land Reforms Vs T.A.N. Viswalingam Chettiar
Madras High Court · (1989) 1 LW 206 : (1989) 1 MLJ 343
High Courts04 Aug 1987
V. Nagarathinam Ammal Vs Deputy Commercial Tax Officer, Sankari
Madras High Court · (1988) 1 LW 50 : (1987) 67 STC 464
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 16(2), 24, 24(3), 31
High Courts31 Jul 1987
Hamsa Patel and Others Vs S. Balakrishnan and Another
Madras High Court · (1989) 1 MLJ 57
High Courts30 Jul 1987
Gowar Chand Vs The Superintendent of Police, Chingleput Dist. and Others
Madras High Court · (1988) CriLJ 1399
Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(3)Penal Code, 1860 (IPC) — Section 306, 498
High Courts30 Jul 1987
Gowar Chand Vs The Superintendent of Police and Others
Madras High Court · (1988) CriLJ 1399
Penal Code, 1860 (IPC) — Section 306