High Courts02 Aug 1989
P.K. Chinnasamy Vs Superintending Engineers, Execution Circle, Madurai and another
Madras High Court · AIR 1990 Mad 347
Arbitration Act, 1940 — Section 15, 16, 17, 30
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,298 of 5,231
High Courts31 Jul 1989
Kasturi Radha Krishnan Vs The Hon'ble President of India, Govt. of India, New Delhi and another
Madras High Court · AIR 1990 Mad 216
Constitution of India, 1950 — Article 154, 155, 156, 157, 158
High Courts28 Jul 1989
Ramanathan Vs Station House Officer Peralam Crime Branch
Madras High Court · (1990) 1 MLJ 321
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239Penal Code, 1860 (IPC) — Section 411
High Courts27 Jul 1989
The Correspondent, The Americal Advent Mission School Vs J. Jeevanandam (since died) and Others
Madras High Court · (1989) 2 LW 245 : (1989) 2 MLJ 207
High Courts26 Jul 1989
Nandan Brothers and Others Vs Kamaladevi Chandak and Others
Madras High Court · (1989) 2 LW 25 : (1989) 2 MLJ 469
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts26 Jul 1989
M/s. Ram Bahadur Thakur (P) Ltd. Vs A. Velliangiri and 3 others A. Velliangiri Vs Travancore Tea Estate Company Ltd. and 3 others
Madras High Court · (1989) 07 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10, 47Specific Relief Act, 1963 — Section 22, 22(2), 28, 28(3), 28(4)Transfer of Property Act, 1882 — Section 52, 55
High Courts25 Jul 1989
T. Sakthivel Vs The Superintendent of Police
Madras High Court · (1989) 2 MLJ 124
High Courts21 Jul 1989
Valliammal Vs Kamalambal and 8 others
Madras High Court · (1990) 2 DMC 574 : (1990) 1 LW 461
Constitution of India, 1950 — Article 14Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(3), 5
High Courts21 Jul 1989
Poomani Vs Tuticorin Thermal Power Project
Madras High Court · (1990) ACJ 794 : AIR 1990 Mad 372
Motor Vehicles Act, 1939 — Section 110B, 2(18)
High Courts21 Jul 1989
Valliammal Vs Kamalambal and Others
Madras High Court · (1990) 2 MLJ 307
Hindu Marriage Act, 1955 — Section 16, 16(3)
High Courts20 Jul 1989
National Insurance Company Ltd. Vs V.S.R. Kumaresan and Others
Madras High Court · (1990) ACJ 873 : (1989) 2 MLJ 120
High Courts20 Jul 1989
National Insurance Co. Ltd., Madras Vs V.S.R. Kumaresan and others
Madras High Court · (1990) ACJ 873 : AIR 1991 Mad 3
Motor Vehicles Act, 1939 — Section 110B, 48, 93, 94, 95
High Courts17 Jul 1989
Assistant Collector of Customs (Imports) Vs Sundaram Textiles
Madras High Court · (1990) 25 ECC 392 : (1989) 25 ECR 470 : (1989) 44 ELT 464
High Courts13 Jul 1989Allowed
Arulandam and Another Vs State
Madras High Court · (1990) 2 ACC 264 : (1991) ACJ 977
Penal Code, 1860 (IPC) — Section 304A
High Courts12 Jul 1989
Sathyakumar Estates (P) Ltd. Vs The Assistant Settlement Officer and Others
Madras High Court · (1989) 2 MLJ 295
High Courts12 Jul 1989
D.A. Dubier Vs The Collector of Madras
Madras High Court · (1990) 1 LW 164 : (1990) 2 MLJ 365
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3A(2)
High Courts11 Jul 1989
United India Insurance Co. Ltd. Vs Lakshmi and others
Madras High Court · (1990) ACJ 390
Motor Vehicles Act, 1939 — Section 95(1)
High Courts11 Jul 1989
United India Insurance Co. Ltd., Salam Vs Lakshmi and others
Madras High Court · AIR 1990 Mad 108 : (1989) 2 LW 212
Motor Vehicles Act, 1939 — Section 95(1)
High Courts11 Jul 1989
Raj Leathers Vs The Secretary to Govt. Home Ministry, N. Delhi and another
Madras High Court · AIR 1990 Mad 320
Constitution of India, 1950 — Article 226
High Courts11 Jul 1989
K. Govindaraj Vs Central Board of Excise and Customs
Madras High Court · (1990) 25 ECC 395 : (1990) 45 ELT 220
Constitution of India, 1950 — Article 226