High Courts22 Aug 1989
Kaliammal and Others Vs S.A.S. Alagappa Chettiar and Others
Madras High Court · (1989) 2 LW 250 : (1989) 2 MLJ 212
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,297 of 5,231
High Courts22 Aug 1989
Raguraman Vs A.S. Kumaresa Mudaliar and Another
Madras High Court · (1989) 2 MLJ 218
High Courts22 Aug 1989
L.D. Kanchan Vs Indian Overseas Bank and Others
Madras High Court · (1991) 1 LLJ 279
Constitution of India, 1950 — Article 226, 32(1), 32(2)Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts17 Aug 1989
SP. Dhanalakshmi Vs Assistant Director of Investigation
Madras High Court · (1992) 194 ITR 349
Income Tax Act, 1961 — Section 132, 132(3), 132(5), 32Wealth Tax Act, 1957 — Section 37A
High Courts16 Aug 1989
The Government of Tamil Nadu and Others Vs N.F.J. Ponnudurai
Madras High Court · (1990) 1 LW 502 : (1989) 2 MLJ 429
Constitution of India, 1950 — Article 14, 16
High Courts16 Aug 1989
Union of India (UOI) and Others Vs Bakul Cashew Company
Madras High Court · (1993) 42 ECC 65
Customs Act, 1962 — Section 25, 28
High Courts16 Aug 1989
R. Jayachandran Vs Soletti Lakshmana Chettiar Trust
Madras High Court · (1990) 1 LW 529 : (1989) 2 MLJ 452
Transfer of Property Act, 1882 — Section 106
High Courts14 Aug 1989
J. Muthukrishnan and Another, etc. Vs The State
Madras High Court · (1990) CriLJ 2570
Antiquities and Art Treasures Act, 1972 — Section 25Constitution of India, 1950 — Article 14, 166, 21, 311Criminal Law (Amendment) Act, 1952 — Section 8(1), 8(3)
High Courts14 Aug 1989Dismissed
M. Jamaluddin Vs The Deputy Director, Enforcement Directorate
Madras High Court · (1990) 26 ECC 145
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 30, 33, 34, 35, 36Passports Act, 1967 — Section 10
High Courts11 Aug 1989
Ranganayakiammal (died) and Another Vs R. Srinivasaraghavan and Another
Madras High Court · (1989) 2 MLJ 279
High Courts11 Aug 1989
Ranganayakiammal (died) and another Vs R. Srinivasaraghavan and another
Madras High Court · AIR 1990 Mad 379
Hindu Succession Act, 1956 — Section 14(1)
High Courts11 Aug 1989
N.A. Abdul Subhan Vs G. Alima Bivi and Others
Madras High Court · (1990) 1 MLJ 140
Madras City Tenants Protection Act, 1922 — Section 9
High Courts09 Aug 1989
Asst. G.M., Central Bank of India Vs Presiding Officer, Industrial Tribunal and Another
Madras High Court · (1991) 1 LLJ 285
Industrial Disputes Act, 1947 — Section 10
High Courts08 Aug 1989Dismissed
C.B. Chandrasekhar
Madras High Court · (1990) 1 DMC 410 : (1989) 2 LW 357
Guardians and Wards Act, 1890 — Section 4(2)Hindu Minority and Guardianship Act, 1956 — Section 4Succession Act, 1925 — Section 236
High Courts08 Aug 1989Dismissed
In Re: C.B. Chandrasekhar
Madras High Court · (1991) 1 DMC 126
Guardians and Wards Act, 1890 — Section 4(2)Hindu Minority and Guardianship Act, 1956 — Section 4, 6Succession Act, 1925 — Section 236
High Courts08 Aug 1989
Mohammed Yaseen Vs The Joint Secretary, Ministry of Finance New Delhi and Another
Madras High Court · (1990) CriLJ 2623
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts08 Aug 1989
Sri Laxmi Ganapathy Rice Mills Vs C. Radhakrishnan and M.C. Satyavathi
Madras High Court · (1989) 08 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(2)Partnership Act, 1932 — Section 25
High Courts07 Aug 1989
Jai Ranga Mills Vs Government of Tamil Nadu and Others
Madras High Court · (1990) 1 LW 92 : (1989) 2 MLJ 427
High Courts03 Aug 1989
The State of Tamil Nadu and Another Vs Bank of Madura Limited
Madras High Court · (1990) 2 LW 51 : (1989) 2 MLJ 126
Constitution of India, 1950 — Article 226
High Courts02 Aug 1989
P.K. Chinnasamy Vs The Superintending Engineer, Execution Circle, TWAD Board (now redesignated as Superintending Engineer, TWAD Board and Another
Madras High Court · (1989) 2 MLJ 415
Arbitration Act, 1940 — Section 17, 30