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Madras High Court judgments

1,04,604 judgments · page 3,286 of 5,231

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High Courts05 Jan 1990

Ashok Leyland Ltd. Vs Union of India

Madras High Court · (1991) 52 ELT 32

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High Courts05 Jan 1990

Ashok Leyland Ltd. Vs Government of Tamilnadu

Madras High Court · (1991) 1 LLJ 113

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 21Industrial Disputes Act, 1947 — Section 10, 2
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High Courts05 Jan 1990

M.S. Viswanathan and Co. Vs State of Tamil Nadu

Madras High Court · (1990) 01 MAD CK 0092

Tamil Nadu General Sales Tax Act, 1959 — Section 4, 7A
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High Courts05 Jan 1990

Trichur Cotton Mills Limited Vs State of Tamil Nadu

Madras High Court · (1990) 77 STC 162

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High Courts05 Jan 1990

Om Prakash Ummat Proprietor, Techni Science Industries Vs The Honourable VII Metropolitan Magistrate

Madras High Court · (1990) 2 MLJ 76

Criminal Procedure Code, 1973 (CrPC) — Section 178, 179Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts05 Jan 1990

Rahima Bi and Others Vs R. Menezez and Another

Madras High Court · (1990) 1 MLJ 323

Transfer of Property Act, 1882 — Section 69A
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High Courts05 Jan 1990

Chairman, Railway Recruitment Board Vs S. Ruban Peter and others

Madras High Court · (1991) 2 LLJ 92

Administrative Tribunals Act, 1985 — Section 14, 14(1), 15(1), 19, 3
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High Courts05 Jan 1990

E. Chandra Vs The Member-Secretary. Madras Metropolitan Development Authority and Another

Madras High Court · (1990) 1 MLJ 537

Development Control Rules for Greater Mumbai, 1967 — Rule 17(a)
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High Courts05 Jan 1990

V. Natarajan Vs Veerabadra Udayar and Another

Madras High Court · (1990) 1 LW 186 : (1990) 2 MLJ 20

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High Courts05 Jan 1990

V.N. Raghavan Vs V. Vijaya

Madras High Court · (1990) 1 MLJ 80

Constitution of India, 1950 — Article 227
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High Courts05 Jan 1990

Methodist Church in India Trust Association Vs The Inspector General of Registration, Madras and The District Registrar, Madras 1

Madras High Court · (1990) 01 MAD CK 0006

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High Courts04 Jan 1990

G. Chandrasekharan Vs The Chairman, Madras Port Trust and another

Madras High Court · (1990) 2 LLJ 337

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High Courts04 Jan 1990

Sree Meenakshi Mills Thozhilalar Co-op. Stores Ltd. Vs The Asst. Commr. of Labour, Madurai and others

Madras High Court · (1990) 1 LLJ 280

Tamil Nadu Shops and Establishments Act, 1947 — Section 41
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High Courts04 Jan 1990

Kody Elcot Ltd. Vs Down Town Hospital

Madras High Court · (1991) 71 CompCas 125

Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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High Courts04 Jan 1990

D. Selvaraj Vs Madras Metropolitan Development Authority and another

Madras High Court · (1990) 01 MAD CK 0024

Penal Code, 1860 (IPC) — Section 228, 326
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High Courts03 Jan 1990

Easun Engineering Co. Ltd. Vs The Fertilisers and Chemicals Travancore Ltd. and another

Madras High Court · AIR 1991 Mad 158

Contract Act, 1872 — Section 56
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High Courts03 Jan 1990

Pechiammal and Others Vs Devakottai Nattukottai Nagarathar Dharma Paribalana Sangam and Others

Madras High Court · (1990) 1 LW 543 : (1990) 1 MLJ 67

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High Courts03 Jan 1990

V. Shantha and others Vs The Registrar of Co-operative Societies, (Housing) Madras, The Deputy Registrar, (Housing) Vellore and The Thiruvannamalai Co-operative House Building Society Ltd and others

Madras High Court · (1990) 01 MAD CK 0069

Tamil Nadu Co-operative Societies Act, 1983 — Section 153, 181, 181(1)
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High Courts03 Jan 1990

Pacific International Line (P) Ltd. Vs Mrs. Vijayalakshmi Ammal and Others

Madras High Court · (1990) 1 LW 175 : (1990) 1 MLJ 101

Presidency Towns Insolvency Act, 1909 — Section 9(2)
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High Courts03 Jan 1990

G. Ramesh Vs State of Tamil Nadu and others

Madras High Court · (1991) 2 LLJ 516

Constitution of India, 1950 — Article 14
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