High Courts19 Jan 1990

Palania Pillai and another Vs State

Madras High Court · (1991) CriLJ 1563

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 45, 47, 5, 73Penal Code, 1860 (IPC) — Section 109, 161, 165A
High Courts19 Jan 1990

R.R. Delavai Vs The Indian Overseas Bank and Others

Madras High Court · AIR 1991 Mad 61 : (1994) 81 CompCas 446

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 9Banking Regulation Act, 1949 — Section 34A, 35A, 45D, 45T, 46AConstitution of India, 1950 — Article 12, 151, 174, 226, 355