High Courts07 Sept 1990
O.M. Muthuswamy Vs V.R. Arunachalam Chettiar
Madras High Court · (1991) 267 MLJ 1
Contract Act, 1872 — Section 74
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,258 of 5,231
High Courts07 Sept 1990
Latchumanan Vs Subramaniam and Others
Madras High Court · (1991) 2 MLJ 125
Partnership Act, 1932 — Section 40
High Courts07 Sept 1990Dismissed
Visaithari Thuni Thayarippalargal Sangam, Podathurpettai Vs The Tamil Nadu Electricity Board
Madras High Court · (1990) 09 MAD CK 0008
High Courts07 Sept 1990
Meru Engineers (P) Ltd. and Others Vs The Electric Control Equipment Company and Others
Madras High Court · (1991) 2 MLJ 257
Arbitration Act, 1940 — Section 34
High Courts06 Sept 1990
Neyveli Lignite Corporation Vs Collector of South Arcot, Cuddalore-1 and The State of Tamil Nadu
Madras High Court · (1990) 09 MAD CK 0082
High Courts06 Sept 1990Allowed
Nachimuthu Vs State and Another
Madras High Court · (1992) LW(Cri) 343
High Courts06 Sept 1990
G.K. Perumal and another Vs Senniappa Chettair and another
Madras High Court · (1990) 09 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 92, 92(3)Trusts Act, 1882 — Section 6
High Courts06 Sept 1990
V. Elangovan Vs The Assistant Divisional Engineer, Madras Electricity Systems
Madras High Court · (1990) 2 LW 339 : (1991) 211 MLJ 1
High Courts05 Sept 1990
The Commissioner of Land Reforms, Urban Land Tax, The Assistant Commissioner of Urban Land Tax and The Urban Land Tax Officer/Tahsildar Vs N.C. Ranganatham
Madras High Court · (1990) 09 MAD CK 0057
Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13)
High Courts05 Sept 1990
J. Arumugam and two others Vs State of Tamil Nadu
Madras High Court · (1990) 09 MAD CK 0042
Penal Code, 1860 (IPC) — Section 482, 483
High Courts04 Sept 1990
S.P. Murugappan Vs Income Tax Officer
Madras High Court · (1992) 194 ITR 531
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 2(24), 271(1), 276, 276C, 276C(1)
High Courts04 Sept 1990
Dr. K.A. Ramasubramani Raja, M.D., Padma Hospital, Rajapalayam Vs The Executive Officer, Kodaikaanal Township Kodaikaanal
Madras High Court · (1990) 09 MAD CK 0085
High Courts04 Sept 1990
S.T. Sankaran, Thiruvengada Anand Vs A. Raja Ramalingam
Madras High Court · (1990) 09 MAD CK 0073
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 5 Rule 5, Order 9 Rule 13, 151Evidence Act, 1872 — Section 114
High Courts04 Sept 1990
Indirani Surulimani Vs Commr. for Workmen's Compensation, Madurai and Another
Madras High Court · (1991) 2 ACC 548 : (1991) ACJ 554
Employees Compensation Act, 1923 — Section 10, 21
High Courts04 Sept 1990
J. Velan Vs G. Muthu and Others
Madras High Court · (1991) 1 LW 643 : (1990) 2 MLJ 417
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts04 Sept 1990
R. Veerappa Naidu Vs Tamil Nadu Civil Supplies Corporation Limited and another
Madras High Court · (1990) 09 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts03 Sept 1990
Smt. Radha Gajapathi Raju Vs Commissioner of Income Tax
Madras High Court · (1991) 190 ITR 144
Income Tax Act, 1961 — Section 154(1), 155, 155(1), 183, 2(23)
High Courts03 Sept 1990
M.V. Rajasekaran Vs Balagangadharan and another
Madras High Court · (1990) 09 MAD CK 0077
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Sept 1990
Sivasankar Vs Santhakumari
Madras High Court · (1993) 2 CivCC 143 : (1994) 79 CompCas 412
Criminal Procedure Code, 1973 (CrPC) — Section 203Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
High Courts03 Sept 1990
The Management, Raja Plantation (Pvt.) Ltd. Vs Anguthai and Another
Madras High Court · (1992) 1 ACC 45 : (1991) 2 LW 196
Workmens Compensation Act, 1923 — Section 10