High Courts13 Sept 1990
R. Ponnu Nadar and Others Vs N. Bhagavathi Pillai and Others
Madras High Court · (1991) 55 MLJ 1
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,257 of 5,231
High Courts13 Sept 1990
Pappayee Ammal and Another Vs Subramanian
Madras High Court · (1991) 392 MLJ 1
High Courts13 Sept 1990
R. Gothandaraman and 3 others Vs The Chief Educational Officer, Dindigul and Others
Madras High Court · (1990) 09 MAD CK 0012
Constitution of India, 1950 — Article 226
High Courts12 Sept 1990
Lakshmi Packaging Pvt. Ltd. Vs Asstt. C.C.E., Salem Division
Madras High Court · (1997) 91 ELT 557
High Courts12 Sept 1990Allowed
Manager, V.G. Panneerdoss and Company and Others Vs Nataraja Devar
Madras High Court · (1991) LW(Cri) 25
Penal Code, 1860 (IPC) — Section 415, 420, 500
High Courts12 Sept 1990
Rekha Parameswari alias Gnanambigal Muthiah Vs Assistant Collector of Customs
Madras High Court · (1992) CriLJ 901 : (1992) 37 ECC 105
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 135Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 28, 42, 50, 52A
High Courts12 Sept 1990
V. Veeraraghavan Vs P.O., Labour Court, Coimbatore and Another
Madras High Court · (1992) 2 LLJ 137
Industrial Disputes Act, 1947 — Section 33C
High Courts10 Sept 1990
G. Prabhavathy Rebakkal Vs Registrar, High Court, Madras and others
Madras High Court · (1992) 2 LLJ 231 : (1991) 2 MLJ 292
High Courts10 Sept 1990
The Roman Catholic Society of the brothers of the Sacred Heart of Jesus and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1991) 2 MLJ 440
Constitution of India, 1950 — Article 30(2)
High Courts10 Sept 1990
K. Rajendran and P.S. Mani Vs Drugs Inspector, Office of the Assistant State Drugs Controller, Zone I, Madras-108
Madras High Court · (1991) LW(Cri) 78
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)(a), 482Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 4
High Courts10 Sept 1990
Gurunatha Pandithan Vs The Commissioner, Hindu Religious and Charitable Endowments Departments and Others
Madras High Court · (1992) 1 LW 140 : (1991) 2 MLJ 409
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts10 Sept 1990
G. Prabhavathy Rebakkal Vs The Registrar, High Court and Others
Madras High Court · (1991) 2 MLJ 292
High Courts10 Sept 1990
Dr. K.C. Ramakrishnan Vs Inrays Now known as Inrays Sales Pvt. Ltd. and Another
Madras High Court · (1991) 369 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 8A
High Courts07 Sept 1990
Association of University Teachers Vs State of Tamil Nadu and Another
Madras High Court · (1991) 2 LLJ 31 : (1991) 1 LW 180
Constitution of India, 1950 — Article 12, 14, 226, 30
High Courts07 Sept 1990
Zebbc Polymers and Cartons Vs Balussery Polymers Private Ltd. and Another
Madras High Court · (1991) 1 LW 530 : (1991) 44 MLJ 1
High Courts07 Sept 1990
Raghavan alias Bhagavathikannu Pillai and 6 others Vs M. Krishnammal and 2 others
Madras High Court · (1990) 09 MAD CK 0081
Civil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 51, 52
High Courts07 Sept 1990Allowed
J. Sudharshanlal Gupta, represented by his power of Attorney Agent Naresh Kumar Mittal Vs State of Tamil Nadu and The Member Secretary, Madras Metropolitan Development Authority
Madras High Court · (1990) 09 MAD CK 0074
General Clauses Act, 1897 — Section 21, 21, 22, 23, 24, 24Tamil Nadu Town and Country Planning Act, 1971 — Section 113, 54, 76, 77, 78
High Courts07 Sept 1990
M. Abdul Hakim Vs State and Govt. of India
Madras High Court · (1991) LW(Cri) 57
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i)
High Courts07 Sept 1990
K.E. Khader Meeran Vs The Chief Engineer, Tamil Nadu Housing Board and Another
Madras High Court · (1991) 82 MLJ 1
High Courts07 Sept 1990
C.A. Baloo and another Vs Union of India and others
Madras High Court · (1992) 197 ITR 545
Income Tax Act, 1961 — Section 137, 269(SS), 269(T), 271(D), 276(DD)