High Courts03 Jan 2020Disposed Of
S.Rajendran Vs Kalaivani And Others Vs
Madras High Court · (2020) 01 MAD CK 0015
Code Of Civil Procedure, 1908 — Order 43 Rule 1
COURT ARCHIVE
Madras High Court judgments, 2020
55 judgments · page 3 of 3
High Courts03 Jan 2020Dismissed
Perumal Vs State
Madras High Court · (2020) 01 MAD CK 0014
Evidence Act, 1872 — Section 25Tamil Nadu Forest Act, 1882 — Section 21(d), 21(2)Wildlife Protection Act, 1972 — Section 39, 51
High Courts03 Jan 2020Dismissed
P.A.Josseph Vs State Election Commissioner And Others Vs
Madras High Court · (2020) 01 MAD CK 0013
Constitution Of India, 1950 — Article 243K, 243ZA, 324
High Courts03 Jan 2020Dismissed
N.Masilamani Vs A.J.Chandrasekar And Others
Madras High Court · (2020) 01 MAD CK 0012
Code Of Civil Procedure, 1908 — Section 47, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts03 Jan 2020Partly Allowed
Murugan And Others Vs State
Madras High Court · (2020) 01 MAD CK 0011
Indian Penal Code, 1860 — Section 307, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2020Dismissed
M.Saravanan Vs S.Buvaneshwari Amma
Madras High Court · (2020) 01 MAD CK 0010
High Courts03 Jan 2020Partly Allowed
Gnanave Vs State Throgh
Madras High Court · (2020) 01 MAD CK 0009
Indian Penal Code, 1860 — Section 302, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 222(1), 313Evidence Act, 1872 — Section 113(b)
High Courts03 Jan 2020Allowed
R.Mageswari Vs State Of Tamil Nadu
Madras High Court · (2020) 01 MAD CK 0005
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2020
M/S.Gemini Edibles And Fats India Pvt. Ltd Vs Union Of India And Others
Madras High Court · (2020) 01 MAD CK 0004
Constitution Of India, 1950 — Article 141, 226Central Excise Rules, 1944 — Rule 2(v), 8(1), 8(4), 57QCustoms Tariff Act, 1975 — Section 3, 3A, 3(1), 3(3), 3(5)
High Courts03 Jan 2020Dismissed
M.Kannadasan Vs Union of India And Others
Madras High Court · (2020) 01 MAD CK 0002
Constitution Of India, 1950 — Article 12, 21, 74(1), 156(1), 156, 226, 361Indian Penal Code, 1860 — Section 120B, 302
High Courts02 Jan 2020Disposed Of
M/s. R.R.K.Sai Fashion Vs Assistant Provident Fund Commissioner (Comp)
Madras High Court · (2020) 01 MAD CK 0008
High Courts02 Jan 2020Disposed Of
Karthiban Vs Commissioner And Others
Madras High Court · (2020) 01 MAD CK 0007
Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 64(1)
High Courts02 Jan 2020Dismissed
G.Arumugam Vs Commissioner Of Land And Others
Madras High Court · (2020) 01 MAD CK 0006
High Courts02 Jan 2020Dismissed
Ramasamy Gounder(Died) And Others Vs Vanthammal And Others
Madras High Court · (2020) 01 MAD CK 0003
Code Of Civil Procedure, 1908 — Section 47, Order 9 Rule 13Limitation Act, 1963 — Section 5