Constitution Of India, 1950 — Article 226, 227Mineral Concession Rules, 1960 — Rule 37Minerals (Other Than Atomic And Hydro Carbons Energy Minerals) Rules, 2016 — Rule 24

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High Courts08 Jan 2020Allowed

S.Gurumurthy (Died) And Others Vs N.Raman And Others

Madras High Court · (2020) 01 MAD CK 0027

Specific Relief Act, 1963 — Section 20, 20(2)

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High Courts08 Jan 2020Dismissed

Rajendran Vs Balaji And Others

Madras High Court · (2020) 01 MAD CK 0026

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High Courts08 Jan 2020Dismissed

M/s.Maruthamalai Sri Murugan Textiles Vs Presiding Officer And Others

Madras High Court · (2020) 01 MAD CK 0025

Employees' Provident Funds And Miscellaneous Provisions — Section 14B

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High Courts08 Jan 2020Allowed

Malliga Vs P.Ganesan

Madras High Court · (2020) 01 MAD CK 0024

Hindu Marriage Act, 1955 — Section 9, 13(1)(a), 13(1)(i)

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High Courts08 Jan 2020Allowed

Banda Venkata Ramanadha Krishna @ B.V.R.Krishna Vs District Collector And Others

Madras High Court · (2020) 01 MAD CK 0023

Hindu Succession Act, 1956 — Section 15

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High Courts07 Jan 2020Dismissed

R.Sivagamiammal And Others Vs Vijayalakshmi And Others

Madras High Court · (2020) 01 MAD CK 0022

Indian Succession Act, 1925 — Section 63(c)

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High Courts07 Jan 2020Disposed Of

Management Vs Assistant Commissioner Of Labour And Others

Madras High Court · (2020) 01 MAD CK 0021

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High Courts07 Jan 2020Allowed

Damodaran Vs Raniammal And Others

Madras High Court · (2020) 01 MAD CK 0020

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30

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High Courts06 Jan 2020Disposed Of

Karuppusamy Vs State

Madras High Court · (2020) 01 MAD CK 0019

Indian Penal Code, 1860 — Section 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(i), 6, 33(5)Prohibition Of Child Marriage Act, 2006 — Section 9

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High Courts06 Jan 2020Allowed

Global Solution And Others Vs State Of Tamil Nadu And Others

Madras High Court · (2020) 01 MAD CK 0018

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High Courts06 Jan 2020Dismissed

G.Balammal And Others Vs Nagaraj And Others

Madras High Court · (2020) 01 MAD CK 0017

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High Courts03 Jan 2020Dismissed

Uma Maheswari And Others Vs Union Of India Owning And Others

Madras High Court · (2020) 01 MAD CK 0016

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