High Courts19 Feb 2018Disposed Off
Elayaperumal Vs Marutha Muthu
Madras High Court · (2018) 02 MAD CK 0171
COURT ARCHIVE
Madras High Court judgments, 2018
578 judgments · page 8 of 29
High Courts16 Feb 2018
The General Manager Vs T.K.Alikutty & Anr
Madras High Court · (2018) 02 MAD CK 0200
Arbitration and Conciliation Act, 1996, Section 31(7) - Form and contents of arbitral award
High Courts16 Feb 2018Disposed Off
K.B.Lakshmikantham & Ors Vs P.Natarajan & Ors
Madras High Court · (2018) 02 MAD CK 0198
Provincial Insolvency Act, 1920, Section 28, Section 6(b) - Acts of insolvency
High Courts16 Feb 2018Dismissed
Marimuthu Vs State
Madras High Court · (2018) 02 MAD CK 0194
Code of Criminal Procedure, 1973, Section 313, Section 428, Section 209 - Power to examine the accused - Period of detention undergone by the accused to be set off agains
High Courts16 Feb 2018
K.S.Subramanian & Ors Vs State
Madras High Court · (2018) 02 MAD CK 0193
Customs Act, 1962, Section 155 - Protection of action taken under the Act.Code of Criminal Procedure, 1973, Section 482, Section 317,
High Courts16 Feb 2018
K.Muthuselvam & Ors Vs State
Madras High Court · (2018) 02 MAD CK 0192
Customs Act, 1962, Section 108 - Power to summon persons to give evidence and produce documentsCode of Criminal Procedure, 1973, Section 317, Section
High Courts16 Feb 2018Disposed Off
P.M.Govindan Vs S.R.Mariappan
Madras High Court · (2018) 02 MAD CK 0190
Negotiable Instruments Act, 1881, Section 118 - Presumptions as to negotiable instruments of consideration
High Courts16 Feb 2018Allowed
C.K.Mani Vs The Inspector of Police
Madras High Court · (2018) 02 MAD CK 0189
Code of Criminal Procedure, 1973, Section 482, Section 70(2) - Saving of inherent powers of High Court - Form of warrant of arrest and duration
High Courts16 Feb 2018Dismissed
Marappa Gounder & Ors Vs Chinna Ammani Ammal & Ors
Madras High Court · (2018) 02 MAD CK 0188
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts16 Feb 2018Dismissed
M.Mallika Vs P.Banumathi & Ors
Madras High Court · (2018) 02 MAD CK 0187
Evidence Act, 1872, Section 73 - Comparison of signature, writing or seal with other admitted or Proved
High Courts16 Feb 2018Allowed
Arumugam Vs Patchamuthu Gounder & Ors
Madras High Court · (2018) 02 MAD CK 0186
Benami Transactions (Prohibition) Act, 1988, Section 3, Section 4 - Prohibition of benami transactions - Prohibition of the right to recover property held benami
High Courts16 Feb 2018Dismissed
The Divisional Manager Vs B.Annalakshmi & Ors
Madras High Court · (2018) 02 MAD CK 0170
High Courts16 Feb 2018Allowed
Santhanalakshmi & Anr Vs N.Balamurugan
Madras High Court · (2018) 02 MAD CK 0169
High Courts16 Feb 2018Allowed
S.Vijayakumar Vs R.Nithyananthan
Madras High Court · (2018) 02 MAD CK 0028
High Courts16 Feb 2018Disposed Off
Karunakaran Vs M.P.Nallathambi & Anr
Madras High Court · (2018) 02 MAD CK 0020
High Courts15 Feb 2018Dismissed
K.V.Raman & Ors. Vs State
Madras High Court · (2018) 02 MAD CK 0191
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420 - Punis
High Courts15 Feb 2018Dismissed
Kuppaswamy Naidu Vs Neelavathi ammal & Ors
Madras High Court · (2018) 02 MAD CK 0185
Evidence Act, 1872, Section 69 - Proof where no attesting witness found
High Courts15 Feb 2018Disposed Off
Meera Pothan Vs State of Tamil Nadu
Madras High Court · (2018) 02 MAD CK 0184
Code of Criminal Procedure, 1973, Section 482, Section 320(9) - Saving of inherent powers of High Court - Compounding of offences
High Courts15 Feb 2018Dismissed
L.Kumaraswamy & Ors Vs K.Sellakkumar & Ors
Madras High Court · (2018) 02 MAD CK 0183
Easements Act, 1882, Section 15, Section 13 - Acquisition by prescription - Easements of necessity and quasi easements
High Courts15 Feb 2018Allowed
Muthupandi @ Muthukalai Vs State
Madras High Court · (2018) 02 MAD CK 0175
Indian Penal Code, 1860, Section 302, Section 506(ii), Section 304(II) - Punishment for murder - Punishment for criminal ,intimidation - Punishment for culpable homicide n