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Madras High Court judgments, 2018

578 judgments · page 12 of 29

High Courts06 Feb 2018Dismissed

Meenal Vs S.P.Natchiappan

Madras High Court · (2018) 02 MAD CK 0300

Registration Act, 1908, Section 15, Section 17(2), Section 49 - Seal of registering officers - Documents of which registration is compulsory - ct of non-registration of docum
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High Courts06 Feb 2018Dismissed

The Branch Manager Vs Indira & Ors

Madras High Court · (2018) 02 MAD CK 0238

Motor Vehicles Act, 1988, Section 149, Section 149 - Duty of insurers to satisfy judgments and awards against persons insured in respect of third party risks
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High Courts05 Feb 2018Allowed

G.Subbaraman & Ors. Vs State

Madras High Court · (2018) 02 MAD CK 0298

Indian Penal Code, 1860, Section 120B, Section 420, Section 477A - Punishment of criminal conspiracy - Cheating and dishonestly inducing delivery of property - Falsifica
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High Courts05 Feb 2018Allowed

Kannan Vs State

Madras High Court · (2018) 02 MAD CK 0237

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 397, Section 34, Sect
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