High Courts28 Feb 2017
The National Insurance Co.Ltd. Vs New Kashmir Arts and Crafts
Madras High Court · (2017) 02 MAD CK 0037
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 65 of 95
High Courts28 Feb 2017Allowed
Seetha raman, & Ors. Vs Kannapiran, & Ors.
Madras High Court · (2017) 02 MAD CK 0036
Contract Act, 1872, Section 2 - Interpretation clause.Limitation Act, 1963, Section 54
High Courts28 Feb 2017
Balachandran Vs Special Thasildar & Anr.
Madras High Court · (2017) 02 MAD CK 0035
Land Acquisition Act, 1894, Section 18, Section 4(1) - Reference to Court - Publication of preliminary notification and powers of officers thereupon.
High Courts28 Feb 2017
Florida Constructions (P) Ltd. Represented by its Director Mr.Subash Chandra Bose Vs The Banyan Rep. by its Director
Madras High Court · (2017) 02 MAD CK 0034
High Courts27 Feb 2017Disposed Off
A. Sakunthala Devi Vs The Registrar General
Madras High Court · (2017) 1 LLN 743
High Courts27 Feb 2017Partly Allowed
Ravindran Vs Danton Shanmugam
Madras High Court · (2017) 3 CTC 344 : (2017) 3 MLJ 265
Specific Relief Act, 1963 - Section 16(c)
High Courts27 Feb 2017Disposed Off
Mrs. Bhawari Bai Vs B.C. Sudhakar
Madras High Court · (2017) 3 MLJ 300
Transfer of Property Act, 1882 - Section 43
High Courts27 Feb 2017Disposed Off
S. Kumaresan Vs State
Madras High Court · (2017) 2 MLJCriminal 175
Penal Code, 1860 (IPC) - Section 376, Section 417, Section 506(i)
High Courts27 Feb 2017Partly Allowed
Saraswarthi Vs State
Madras High Court · (2017) 2 MLJCriminal 227
Penal Code, 1860 (IPC) - Section 107, Section 294(b), Section 306, Section 506(i)
High Courts27 Feb 2017Disposed Off
Durga Dairy Ltd Nuziveedu Vs M/s. Sri Shakthi
Madras High Court · (2017) 02 MAD CK 0068
Trade Marks Act, 1999 - Section 29
High Courts27 Feb 2017Disposed Off
S. Karthikeyan Vs M.P. Selvakumar
Madras High Court · (2017) 3 MLJ 545
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Feb 2017Disposed Off
Periyannan (Died) Vs Palanisamy (Died)
Madras High Court · (2017) 3 MLJ 685
High Courts27 Feb 2017Dismissed
A.S.Rajasekaran Vs The Inspector of Police, Central Crime Branch, Madurai, & Anr.
Madras High Court · (2017) 02 MAD CK 0033
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 468,
High Courts27 Feb 2017Dismissed
M.Lakshmanan Vs The Inspector General of Registration, & Ors.
Madras High Court · (2017) 02 MAD CK 0032
High Courts27 Feb 2017
SENIOR DIVISIONAL PERSONNEL OFFICER DIVISIONAL OFFICE, Vs G.VIJAYARAGHAVALU
Madras High Court · (2017) 02 MAD CK 0031
Constitution of India, Articles 14, Articles 16
High Courts27 Feb 2017
The Managing Director Vs Miss.Kajal Aggarwal
Madras High Court · (2017) 02 MAD CK 0030
Code of Civil Procedure, 1908, Order 16Rule 7(A)(1) -Copyright Act, 1957, Section 26 - Term of copyright in cinematograph films
High Courts27 Feb 2017
Shri.Khimraj Sakariya Vs The Assistant Commissioner of Income Tax
Madras High Court · (2017) 02 MAD CK 0029
Income Tax Act, 1961, Section 147, Section 147, Section 147, Section 147, Section 148, Section 148,
High Courts24 Feb 2017Allowed
Sri Krishna Educational Trust Vs The Secretary to Government, Agricultural Department
Madras High Court · (2017) 2 CTC 552 : (2017) 1 WritLR 518
Constitution of India, 1950 - Article 226Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 23, Section 28, Section 29
High Courts24 Feb 2017Allowed
Thangadurai @ Sathish Vs State
Madras High Court · (2017) 2 MLJCriminal 154
Penal Code, 1860 (IPC) - Section 323, Section 324, Section 506(ii), Section 94(b)