High Courts01 Mar 2017
J. Paulraj Vs G. Suji Deepa & Ors.
Madras High Court · (2017) 03 MAD CK 0155
Code of Civil Procedure, 1908, Order 12Rule 6
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 64 of 95
High Courts01 Mar 2017Allowed
Mrs.V.Rebakal Poomani St.Josephs Girls Higher Secondary School Vs The Government of Tamil Nadu, Rep by the Principal Secretary, Department of School Education, & Ors.
Madras High Court · (2017) 03 MAD CK 0153
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973, Section 19, Section 20
High Courts01 Mar 2017
S.Amutha Vs The Union of India & Ors.
Madras High Court · (2017) 03 MAD CK 0127
Administrative Tribunals Act, 1985, Section 21 - Limitation
High Courts01 Mar 2017Dismissed
Mr.Kothandan(Deceased), & Ors. Vs Mangal Lakshmi, & Ors.
Madras High Court · (2017) 03 MAD CK 0126
Limitation Act, 1963, Section 22 - Continuing breaches and torts
High Courts01 Mar 2017Disposed Off
Sivaji Productions Vs Symphony Home Videos
Madras High Court · (2017) AIR(Madras) 65
Copyright Act, 1957 - Section 52Specific Relief Act, 1963 - Section 37, Section 38, Section 39
High Courts01 Mar 2017Disposed Off
G. Vasantha Vs Sri Maharaja Kallash Benefit Fund Ltd.
Madras High Court · (2017) AIR(Madras) 68 : (2017) 2 CTC 625 : (2017) 3 MLJ 607
Negotiable Instruments Act, 1881 (NI) - Section 87
High Courts01 Mar 2017Allowed
Kirupakaran Arulmighu Kannapurathamman Thirukoil, Vs A. Uthaman
Madras High Court · (2017) 3 MLJ 218
Evidence Act, 1872 - Section 116
High Courts01 Mar 2017Allowed
M/s. Balachandra Builders (Pvt) Ltd. Vs Mr. Anis
Madras High Court · (2017) 2 LW 140 : (2017) 3 MLJ 52
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 5
High Courts01 Mar 2017Dismissed
Commissioner of Income Tax Vs Smt. Anita Kumaran
Madras High Court · (2017) 293 CurTR 454 : (2017) 3 MLJ 347
Income Tax Act, 1961 - Section 271(1)(c)
High Courts01 Mar 2017Disposed Off
The Municipal Commissioner, Madurai District. Vs K.N.P. Krishnan
Madras High Court · (2017) 3 MLJ 699
High Courts28 Feb 2017Dismissed
The Commissioner Hindu Religious and Charitable Endowments Administrative Department Vs Sri Sastha Sangam
Madras High Court · (2017) 3 CTC 63
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 6(18)
High Courts28 Feb 2017Allowed
R. Sakunthala Vs P. Renganathan
Madras High Court · (2017) 3 MLJ 303
Succession Act, 1925 - Section 113Transfer of Property Act, 1882 - Section 13, Section 14
High Courts28 Feb 2017Disposed Off
K. Devabalkan Vs Arumugam
Madras High Court · (2017) 3 MLJ 501
Easements Act, 1882 - Section 15, Section 61
High Courts28 Feb 2017
R.Rangaraj Vs Kannamal (deceased) & ors.
Madras High Court · (2017) 02 MAD CK 0041
Code of Civil Procedure, 1908, Section 10 - Stay of suitSuccession Act, 1925, Section 278, Section 278(b) - Petition for letters of administration
High Courts28 Feb 2017
The Branch Manager Vs Shanmugathai
Madras High Court · (2017) 02 MAD CK 0040
Code of Civil Procedure, 1908, Section 151, Order 41Rule 33 - Saving of Inherent powers of CourtIndian Penal Code, 1860, Section 302,
High Courts28 Feb 2017
Kameela Batcha Vs Nagarajan (deceased) & Ors
Madras High Court · (2017) 02 MAD CK 0039
Code of Civil Procedure, 1908, Order 41Rule 27 -Hindu Succession Act, 1956, Section 14(1), Section 15(2)(b) - Property of a female Hin
High Courts28 Feb 2017Dismissed
C.Pinniammal Vs Jakkammal, & Ors.
Madras High Court · (2017) 02 MAD CK 0038