High Courts07 Mar 2017Partly Allowed
The Managing Director, Metropolitan Transport Corporation Ltd. Vs E. Mahendra Selvi
Madras High Court · (2017) 2 ACC 240
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 61 of 95
High Courts06 Mar 2017Dismissed
Narayana Iyer Vs M/s.Anandammal Adheena Trust, Villianur, Puducherry, represented by its President Selvanathan
Madras High Court · (2017) 03 MAD CK 0167
High Courts06 Mar 2017Dismissed
Subramani, & Ors. Vs Sarasu, & Anr.
Madras High Court · (2017) 03 MAD CK 0166
High Courts06 Mar 2017
Sivaraj Vs B.Devaraj
Madras High Court · (2017) 03 MAD CK 0165
Code of Criminal Procedure, 1973, Section 300, Section 256 - Person once convicted or acquitted not to be tried for same offence - Non-appearance or death of complainantNe
High Courts06 Mar 2017Allowed
City Union Bank Ltd., Kuttalam Branch, Rep.by its Branch Manager Vs Maivasagam
Madras High Court · (2017) 03 MAD CK 0164
Contract Act, 1872, Section 171 - General lien of bankers, factors, wharfingers, attorneys and policy-brokers
High Courts06 Mar 2017Allowed
The President, Nunakadu Panchayat Vs Arulmigu. Selliamman Thirukovil, by its Fit Person, & Anr.
Madras High Court · (2017) 03 MAD CK 0163
Tamil Nadu Panchayats Act, 1994, Section 132
High Courts06 Mar 2017
Commissioner of Income Tax Madurai Vs M/s.Shri T.P.Textiles Private Limited
Madras High Court · (2017) 03 MAD CK 0162
Income Tax Act, 1961, Section 32, Section 32, Section 32, Section 32, Section 143(3), Section 143(3),
High Courts06 Mar 2017
The Commissioner of Income Tax Vs M/s.Indian Overseas Bank
Madras High Court · (2017) 03 MAD CK 0161
Income Tax Act, 1961, Section 260-A, Section 260-A, Section 260-A, Section 260-A
High Courts06 Mar 2017Dismissed
Mr. M. Amirthalingam Vs The Assistant Commissioner/Executive Officer Arulmighu
Madras High Court · (2017) 3 MLJ 357
Hindu Religious Endowments Act, 1959 - Section 34
High Courts06 Mar 2017Disposed Off
M/s. Cadensworth (India) Ltd. Vs The Assistant Commissioner of Income Tax, Company Circle-I(3), Chennai-34
Madras High Court · (2017) 3 MLJ 353
Income Tax Act, 1961 - Section 143(3)
High Courts06 Mar 2017Disposed Off
Thangaraj @ Thamizharasan Vs State
Madras High Court · (2017) 1 LW(Crl) 515 : (2017) 2 MLJCriminal 284
Explosive Substances Act, 1908 - Section 4National Investigation Agency Act, 2008 - Section 21Penal Code, 1860 (IPC) - Section 307
High Courts06 Mar 2017Dismissed
S. Nirmaladevi Vs T.R. Rangasamy
Madras High Court · (2017) 3 CTC 445
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts03 Mar 2017Allowed
Madavan Vs The State rep by The Inspector of Police
Madras High Court · (2017) 03 MAD CK 0151
Code of Criminal Procedure, 1973, Section 313, Section 323, Section 465, Section 428, Section 209 - Power to examine the accused
High Courts03 Mar 2017
K.Palaniappan & anr. Vs Sellammal & ors.
Madras High Court · (2017) 03 MAD CK 0150
Registration Act, 2008, Section 17
High Courts03 Mar 2017Allowed
R.Devarasan Vs The Authorized Officer, Indian Bank Main Branch, Trichy, & Anr.
Madras High Court · (2017) 03 MAD CK 0149
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 13(4) - Enforcement of security interestSecurity Interest (Enforcement) Rules, 200
High Courts03 Mar 2017Allowed
Milton Ponraj Vs The Secretary to Government, Education Department, State of Tamil Nadu, & Ors.
Madras High Court · (2017) 03 MAD CK 0148
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973, Section 19, Section 20
High Courts03 Mar 2017Allowed
M.Kubendra Rao Vs R.Venkatachalam & Anr
Madras High Court · (2017) 03 MAD CK 0147
Motor Vehicles Act, 1988, Section 146, Section 146, Section 140, Section 140, Section 163-A, Section 163-
High Courts03 Mar 2017
The Vice Chancellor Vs Dr. T. Malarvili
Madras High Court · (2017) 03 MAD CK 0146
High Courts03 Mar 2017Dismissed
B.S.Raman Pillai Vs The Chief of Air Staff, Air Head Quarters, & Ors.
Madras High Court · (2017) 03 MAD CK 0145
Air Force Rules, 1969, Rule 15 -Air Force (Pension) Regulations, 1961, Section 153