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Madras High Court judgments, 2017

1,889 judgments · page 60 of 95

High Courts08 Mar 2017Dismissed

Gunasekaran Vs Jumbulingam

Madras High Court · (2017) 03 MAD CK 0184

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High Courts08 Mar 2017Allowed

P.M. Palani Mudaliar & Co., Chennai Vs M/s. Jansons Exports

Madras High Court · (2017) AIR(Madras) 105 : (2017) 3 MLJ 641

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High Courts08 Mar 2017Partly Allowed

Loganathan Vs State

Madras High Court · (2017) 2 MLJCriminal 420

Penal Code, 1860 (IPC) - Section 147, Section 149, Section 323, Section 342, Section 364

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High Courts08 Mar 2017Disposed Off

D. Ramganesh Vs Tamil Nadu Public Service Commission

Madras High Court · (2017) 3 MLJ 513

Constitution of India, 1950 - Article 226

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High Courts07 Mar 2017

Velmurugan & Ors Vs The District Collector & Ors

Madras High Court · (2017) 03 MAD CK 0183

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High Courts07 Mar 2017

Tigi George & Anr Vs Manoharan and Associates & Ors

Madras High Court · (2017) 03 MAD CK 0182

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High Courts07 Mar 2017

Padmaja Ashok Vs Pamela Emmadi

Madras High Court · (2017) 03 MAD CK 0181

Succession Act, 1925, Section 63 - Execution of unprivileged wills

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High Courts07 Mar 2017

R. Salammal Vs S.Tamilventhan

Madras High Court · (2017) 03 MAD CK 0180

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High Courts07 Mar 2017

C.Boopathi Vs M/s.Angalaeeswari Credit and Chits

Madras High Court · (2017) 03 MAD CK 0179

Code of Civil Procedure, 1908, Order 21Rule 105(1), Order 21Rule 105(3) -Limitation Act, 1963, Section 5 - Extension of

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High Courts07 Mar 2017Allowed

A.Ravichandran, & Anr. Vs R.Sridhar

Madras High Court · (2017) 03 MAD CK 0178

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High Courts07 Mar 2017Allowed

G.R.Prabhakar Raja Vs The Member Secretary, Chennai Metropolitan Development Authority, & Anr.

Madras High Court · (2017) 03 MAD CK 0176

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High Courts07 Mar 2017

M/s.United Christmas Celebration Committee Charitable Trust Vs The Income Tax Officer

Madras High Court · (2017) 03 MAD CK 0175

Income Tax Act, 1961, Section 12AA, Section 12AA, Section 12AA, Section 12AA, Section 253(1)(c), Section

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High Courts07 Mar 2017

S.Narayanan Vs The Commissioner of Income-tax

Madras High Court · (2017) 03 MAD CK 0174

Income Tax Act, 1961, Section 156, Section 156, Section 156, Section 156, Section 154, Section 154,

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High Courts07 Mar 2017

M/s. M.V.Hospital for Diabetes P. Ltd., By its Managing Director Dr.Viay Viswanathan Vs Dr.Bhawari Diabetes Care Pvt., Ltd., Rep. by its Director, Mr.Manohar Bhawari

Madras High Court · (2017) 03 MAD CK 0173

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High Courts07 Mar 2017

M/s.Hosanna Ministries Vs The Income Tax Officer (Exemptions)

Madras High Court · (2017) 03 MAD CK 0172

Income Tax Act, 1961, Section 12AA, Section 12AA, Section 12AA, Section 12AA, Section 253(1)(c), Section

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High Courts07 Mar 2017Allowed

A.Thilagam Vs The Chairman/The District Collector, Tirunelveli Town Planning Authority, & Ors.

Madras High Court · (2017) 03 MAD CK 0171

Constitution of India, Article 226 - Power of High Courts to Issue certain writsTamil Nadu Town and Country Planning Act, 1971, Section 56, Section 5

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High Courts07 Mar 2017Dismissed

Mahendran Vs Palanisamy, & Ors.

Madras High Court · (2017) 03 MAD CK 0170

Specific Relief Act, 1963, Section 16(c) - Personal bars to relief

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High Courts07 Mar 2017

R.P.Krishnammachari & anr. Vs L.Nandakumar & ors.

Madras High Court · (2017) 03 MAD CK 0169

Code of Civil Procedure, 1908, Order 7Rule 11 -Indian Penal Code, 1860, Section 120B, Section 420, Section 468,

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High Courts07 Mar 2017Dismissed

M/s. Reliance General Insurance Co. Ltd. Vs E. Uma Rani (P.Elumalai - Died)

Madras High Court · (2017) 3 MLJ 261

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High Courts07 Mar 2017Dismissed

Commissioner of Income Tax Chennai Vs M/s. Anand Transport No.1, 9th Street, Dr. Radhakrishnan Salai, Mylapore, Chennai - 34

Madras High Court · (2017) 3 MLJ 257 : (2017) 246 Taxman 390

Income Tax Act, 1961 - Section 129, Section 148, Section 154

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