High Courts07 Apr 2017Allowed
R.Lakshmi Bai Vs M.V.Rani
Madras High Court · (2017) 04 MAD CK 0234
Evidence Act, 1872, Section 92 - Exclusion of evidence of oral agreement
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 48 of 95
High Courts07 Apr 2017Dismissed
Parvathi Vs Gowri Meena
Madras High Court · (2017) 04 MAD CK 0233
Evidence Act, 1872, Section 92 - Exclusion of evidence of oral agreementSpecific Relief Act, 1963, Section 20, Section 16(c) - Discretion as to decre
High Courts07 Apr 2017
J.Balamurugan Vs Suruli Bommiah & Ors.
Madras High Court · (2017) 04 MAD CK 0232
Code of Civil Procedure, 1908, Section 47 - Questions to be determined by the Court executing decree
High Courts07 Apr 2017Dismissed
Mutha @ Kamalaveni Ammal Vs Narayanasamy Reddiar
Madras High Court · (2017) 04 MAD CK 0231
High Courts07 Apr 2017Dismissed
V.Ayisha Bivi Vs The Special Tahsildar (LA), Karur-Dindigul Broad Gauge Unit-11, Dindigul
Madras High Court · (2017) 04 MAD CK 0229
High Courts07 Apr 2017Allowed
The Comorin Match Industries (P) Ltd., Kovilpatti Vs Alagarsamy
Madras High Court · (2017) 04 MAD CK 0228
High Courts07 Apr 2017
S.Abdul Azees Vs The Principal Secretary to Govt. & Ors.
Madras High Court · (2017) 04 MAD CK 0227
High Courts07 Apr 2017
Bhoopathy Vs State by, The Inspector of Police
Madras High Court · (2017) 04 MAD CK 0226
Indian Penal Code, 1860, Section 302, Section 380, Section 414, Section 449 - Punishment for murder - Theft in dwelling-house, etc. - Assisting in con
High Courts06 Apr 2017
The Oriental Insurance Co. Ltd., Pondicherry Vs Raghunathan
Madras High Court · (2017) 04 MAD CK 0225
High Courts06 Apr 2017
The New India Assurance Company Ltd. Vs Minor Andrew Paul, & Ors.
Madras High Court · (2017) 04 MAD CK 0224
Income Tax Act, 1961, Section 10, Section 10, Section 10, Section 10 - Incomes not included in total income
High Courts06 Apr 2017
State Express Transport Corporation (Chennai) Ltd. Vs B.Panboo
Madras High Court · (2017) 04 MAD CK 0223
High Courts06 Apr 2017
The Oriental Insurance Co. Ltd. Vs Ramakkal
Madras High Court · (2017) 04 MAD CK 0222
High Courts06 Apr 2017
M.Anbalagan Vs Enquiry Officer
Madras High Court · (2017) 04 MAD CK 0221
Tamil Nadu Co-operative Societies Act, 1983, Section 81, Section 87, Section 87(1)
High Courts06 Apr 2017Dismissed
M.Mohamed Abdullah Vs The State of Tamil Nadu
Madras High Court · (2017) 04 MAD CK 0220
Tamil Nadu District Municipalities Act, 1920, Section 36
High Courts06 Apr 2017Allowed
Salome, W/o.Prince D.Immanuel Vs Dr.Prince D.Immanuel
Madras High Court · (2017) 04 MAD CK 0219
Constitution of India, Article 142 - Enforcement of decrees and orders of Supreme Court and orders as to discovery, etcCode of Civil Procedure, 1908, Order 21R
High Courts06 Apr 2017
Dhanathammal(Died) & ors. Vs Venkatesan
Madras High Court · (2017) 04 MAD CK 0218
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtLimitation Act, 1963, Article 64
High Courts06 Apr 2017Dismissed
The Oriental Insurance Co. Ltd., Pondicherry Vs Govindammal, & Ors.
Madras High Court · (2017) 04 MAD CK 0217
High Courts06 Apr 2017
V.Durai Vs V.Kannaiyan & Anr
Madras High Court · (2017) 04 MAD CK 0216
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts06 Apr 2017Dismissed
State Rep. by Inspector of Police Vs Mani @ Manikandan @ Murder Mani, & Ors.
Madras High Court · (2017) 04 MAD CK 0215
Code of Criminal Procedure, 1973, Section 313, Section 176, Section 176(1), Section 176(1A) - Power to examine the accused - Inquiry by Magistrate int