High Courts11 Apr 2017
R.Vijayalakshmi Vs M.Muthu Viswanath
Madras High Court · (2017) 04 MAD CK 0126
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 47 of 95
High Courts11 Apr 2017
Inderchand Jain Vs Vishvadarshan Distributors
Madras High Court · (2017) 04 MAD CK 0125
Partnership Act, 1932, Section 69(2) - Effect of non-registration
High Courts10 Apr 2017Dismissed
The Chairman, V.O.Chidambaranar Port Trust Vs Capt. Paul Nadar Bennet Singh
Madras High Court · (2017) 04 MAD CK 0252
Tuticorin Port Employees (Temporary Service) Regulation, 1979, Regulation 6, Regulation 4(1), Regulation 5(1)(a)(b)
High Courts10 Apr 2017Dismissed
State Bank of India Vs Smt. R.Saraladevi @ S.R.Punjabi
Madras High Court · (2017) 04 MAD CK 0251
High Courts10 Apr 2017Dismissed
M UDAYAKUMAR & ORS. Vs GOVERNMENT OF TAMIL NADU & ORS.
Madras High Court · (2017) 04 MAD CK 0250
Electricity Act, 2003, Section 144, Section 164, Section 68 - Factors to be taken into account by adjudicating officer - Exercise of powers of Telegraph Authority in certai
High Courts10 Apr 2017Dismissed
SANCO TRANS LTD Vs CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
Madras High Court · (2017) 04 MAD CK 0248
Central Excise Rules, 1944, Rule 187 -Customs Act, 1962, Section 45, Section 114 - Clearance of imported goods Restrictions on custody and r
High Courts10 Apr 2017Dismissed
S.Mahalingam Vs The Superintendent of Police, Madurai District (Rural), Madurai
Madras High Court · (2017) 04 MAD CK 0247
High Courts10 Apr 2017Allowed
R.Balaguru Vs The Divisional Railway Manager, Southern Railways, Madurai.
Madras High Court · (2017) 04 MAD CK 0246
High Courts10 Apr 2017
K.Saravanan, S/o.Kaveri Krishnan, Vs The Commissioner, Hindu Religious and Charitable Endowment Department,
Madras High Court · (2017) 04 MAD CK 0245
High Courts07 Apr 2017
C.Elumalai Vs Sri Lakshmi Prapanna Ramanuja Das Trust
Madras High Court · (2017) 04 MAD CK 0244
High Courts07 Apr 2017
Tamanna Santhosh Bhatia Vs M/s.Power Soaps Limited
Madras High Court · (2017) 04 MAD CK 0243
High Courts07 Apr 2017
M/s.United India Insurance Co.Ltd., Tirupur Vs Joseph & ors.
Madras High Court · (2017) 04 MAD CK 0242
High Courts07 Apr 2017
M.Venkatachalam Vs The Managing Director
Madras High Court · (2017) 04 MAD CK 0241
Motor Vehicles Act, 1988, Section 169, Section 169, Section 168, Section 168 - Procedure and powers of Claims Tribunals - Award of the Claims Tribun
High Courts07 Apr 2017Dismissed
Mr.V.Shanmugam Vs Mrs.A.Vijayalakshmi, & Ors.
Madras High Court · (2017) 04 MAD CK 0240
Code of Civil Procedure, 1908, Order 17Rule 3
High Courts07 Apr 2017
N.Durairajan Vs Government of Tamilnadu
Madras High Court · (2017) 04 MAD CK 0239
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955, Rule 23(1), Rule 36(1)
High Courts07 Apr 2017
Perumal @ Nagaraj Vs The State Rep. By Inspector of Police,
Madras High Court · (2017) 04 MAD CK 0238
Code of Criminal Procedure, 1973, Section 428 - Period of detention undergone by the accused to be set off against the sentence of imprisonmentIndian Penal Code, 1860, Se
High Courts07 Apr 2017
M/s. Home Finders Housing Limited Vs The Income Tax Officer
Madras High Court · (2017) 04 MAD CK 0237
Income Tax Act, 1961, Section 147, Section 147, Section 147, Section 147, Section 151, Section 151,
High Courts07 Apr 2017
Venkatesan Vs The Rep by Inspector of Police
Madras High Court · (2017) 04 MAD CK 0236
Constitution of India, Article 21 - Amendment of the ScheduleCode of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Pen
High Courts07 Apr 2017Dismissed
The State of Tamil Nadu Vs G.Subramanian
Madras High Court · (2017) 04 MAD CK 0235
Tamil Nadu Private Colleges (Regulation) Act, 1976, Section 5