COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 40 of 95
The Divisional Manager, The Royal Sundaram Alliance Insurance Vs KarthigaivVeni, & Ors.
Madras High Court · (2017) 04 MAD CK 0080
Techno Plastic Industries Vs Dart Industries Inc. Orlando, Florida 32837 U.S.A., rep., by its Constituted Attorney Mr.Kimberely Weate, & Anr.
Madras High Court · (2017) 04 MAD CK 0079
N.Velu Vs The District Revenue Officer, & Anr.
Madras High Court · (2017) 04 MAD CK 0078
A.Jegan Vs The State of Tamil Nadu
Madras High Court · (2017) 04 MAD CK 0077
M.Sudha Parameswari Vs The Joint Secretary Tamil Nadu Public Service Commission, & Anr.
Madras High Court · (2017) 04 MAD CK 0076
A.Meiazhagan Vs Mangayarkkarasi & Ors.
Madras High Court · (2017) 04 MAD CK 0075
J.Padma, & Ors. Vs M.Arulraj, & Ors.
Madras High Court · (2017) 04 MAD CK 0074
K.Manoharan & anr. Vs The Union of India & ors.
Madras High Court · (2017) 04 MAD CK 0073
M.Rajesh Kumar Vs The State of Tamil Nadu
Madras High Court · (2017) 04 MAD CK 0072
A.Rajakumar Vs Tamil Nadu Uniformed Services Recruitment Board
Madras High Court · (2017) 04 MAD CK 0071
M.Stephen Vs The Joint Director of School Education
Madras High Court · (2017) 04 MAD CK 0070
Aminath Fathima Vs The Competent Authority, Smugglers and Foreign Exchange Manipulators (Forfeiture of Property ) Act, & Anr.
Madras High Court · (2017) 04 MAD CK 0069
Parry Retired Employees Welfare Association Vs The Government of Tamil Nadu
Madras High Court · (2017) 04 MAD CK 0068
Y.B.Rajan Vs Devaki
Madras High Court · (2017) 04 MAD CK 0067
Dr.V.Latha Vs State of Tamil Nadu & Ors
Madras High Court · (2017) 04 MAD CK 0066
S.Stephenson & ors. Vs Central Electrochemical Research Institute(CECRI) & ors .
Madras High Court · (2017) 04 MAD CK 0065
Union of India Rep.by & Ors. Vs P.Bharathan
Madras High Court · (2017) 04 MAD CK 0064
Kalaipriya, & Ors. Vs M.Velu, & Anr.
Madras High Court · (2017) 04 MAD CK 0063
Durai Vs P.Raja, & Anr.
Madras High Court · (2017) 04 MAD CK 0062