High Courts27 Apr 2017
A.T.S.V.S.Siddha Medical College & Hospital Vs The Secretary
Madras High Court · (2017) 04 MAD CK 0100
Indian Medicine Central Council Act, 1970, Section 13-A, Section 13-C
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 39 of 95
High Courts27 Apr 2017
K.Sundari Vs K.Suseela, & Anr.
Madras High Court · (2017) 04 MAD CK 0099
Code of Civil Procedure, 1908, Order 21Rule 97, Order 41Rule 27 -Indian Penal Code, 1860, Section 427,
High Courts27 Apr 2017
Dr.Sister Thresia D/o.Late Mathai Vs CBCID represented by its Inspector of Police, The Nilgiris Unit, & Ors.
Madras High Court · (2017) 04 MAD CK 0098
Code of Criminal Procedure, 1973, Section 173(8), Section 174 - Report of police officer on completion of Investigation - Police to enquire and report on suicide, etcIndia
High Courts27 Apr 2017
Mrs.Lalitha Vs Mr.Sundar
Madras High Court · (2017) 04 MAD CK 0096
Code of Civil Procedure, 1908, Order 7Rule 11 -Benami Transactions (Prohibition) Act, 1988, Section 3(2) - Prohibition of benami transactions
High Courts27 Apr 2017
Murugesan Vs Arumugham
Madras High Court · (2017) 04 MAD CK 0095
Code of Civil Procedure, 1908, Order 13Rule 3 -Evidence Act, 1872, Section 62, Section 65 - Primary evidence - Cases in which secondary
High Courts26 Apr 2017Disposed Off
Henry Prem Anand Vs K. Nirmala
Madras High Court · (2017) 1 RCRRent 624
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 4, Section 115Constitution of India, 1950 - Article 227
High Courts26 Apr 2017
Ahle Sunnathwal Jamath Big Mosque Vs The Chief Executive Officer
Madras High Court · (2017) 04 MAD CK 0094
Waqf Act, 1995, Section 83 - Constitution of Tribunals, etc
High Courts26 Apr 2017
Venkata Rao Vs Mrs.G.Nirmala
Madras High Court · (2017) 04 MAD CK 0093
Code of Civil Procedure, 1908, Order 41Rule 33 -Limitation Act, 1963, Article 54
High Courts26 Apr 2017
Gomathinayaka Desikar (died) & Ors. Vs The Commissioner
Madras High Court · (2017) 04 MAD CK 0092
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959, Section 70(2), Section 6(20)
High Courts26 Apr 2017Allowed
A SURYANARAYAN Vs G M JOSEPH RAJ
Madras High Court · (2017) 04 MAD CK 0091
Code of Criminal Procedure, 1973, Section 317, Section 200, Section 311, Section 256, Section 2(q), Section 248(1)
High Courts26 Apr 2017
R.Thangavel Vs K.Palanisamy
Madras High Court · (2017) 04 MAD CK 0090
Code of Criminal Procedure, 1973, Section 255(1) - Acquittal or convictionNegotiable Instruments Act, 1881, Section 138, Section 139,
High Courts26 Apr 2017Dismissed
Devakirubai Vs Packiyaraj(died), & Ors.
Madras High Court · (2017) 04 MAD CK 0089
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 10(3)(a)(3)
High Courts26 Apr 2017Dismissed
S.Paramasivam Vs The Assistant General Manager, Canara Bank, Circle Office, & Anr.
Madras High Court · (2017) 04 MAD CK 0088
High Courts26 Apr 2017
LA Bottlers Private Ltd., rep. by its Managing Director, Mr.Joseph Francis Vs The State of Tamil Nadu, rep. by its Secretary to Government, Housing and Urban Development Department, & Ors.
Madras High Court · (2017) 04 MAD CK 0087
Air (Prevention and Control of Pollution) Act, 1981, Section 21 - Restrictions on use of certain industrial plantsWater (Prevention and Control of Pollution) Act, 1974, Section
High Courts26 Apr 2017
Union of India. Rep. By Vs The Registrar
Madras High Court · (2017) 04 MAD CK 0086
High Courts26 Apr 2017Dismissed
Abdul Kadar Vs Packiyaraj(died), & Ors.
Madras High Court · (2017) 04 MAD CK 0085
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 10(3)(a)(3)
High Courts26 Apr 2017
The Chennai Central Cooperative Bank Ltd., Rep. By General Manager G.Balakrishnan, & Anr. Vs The Assistant Commissioner of Income Tax, & Ors.
Madras High Court · (2017) 04 MAD CK 0084
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIncome Tax Act, 1961, Section 156, Section 156,
High Courts26 Apr 2017
ICICI Bank Limited Vs M/s.BGR Energy Systems Limited
Madras High Court · (2017) 04 MAD CK 0083
High Courts26 Apr 2017
Union of India Vs The Registrar,Central Administrative Tribunal
Madras High Court · (2017) 04 MAD CK 0082