High Courts20 Oct 2017Dismissed
The Oriental Insurance Company Limited, Rep.by its Branch Manager Vs Muthumanickam, & Ors.
Madras High Court · (2017) 10 MAD CK 0001
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 13 of 95
High Courts13 Oct 2017Dismissed
V.Sankaran Vs Principal Secretary And Others
Madras High Court · (2017) 10 MAD CK 0129
Constitution Of India, 1950 — Article 14, 16
High Courts13 Oct 2017
Tamil Nadu Street Vending Workers Federation, represented by its Secretary P.Nagendran Vs The Commissioner of Municipal Administration, Department of Municipal Administration and Water Supply, & Ors.
Madras High Court · (2017) 10 MAD CK 0128
Street Vendors(Protection of livelihood and Regulation of Street Vending) Act, 2014, Section 3, Section 4, Section 33, Section 18, Section 27
High Courts13 Oct 2017Allowed
G.Eswaran Vs State Rep.by its The Sub Inspector of Police
Madras High Court · (2017) 10 MAD CK 0127
Code of Criminal Procedure, 1973, Section 451 - Order for custody and disposal of property pending trial in certain casesIndian Penal Code, 1860, Section 379 - Punishm
High Courts13 Oct 2017
C.Rajendran Vs V.Prabhakaran
Madras High Court · (2017) 10 MAD CK 0126
Code of Criminal Procedure, 1973, Section 200, Section 311, Section 357 - Examination of complainant - Power to summon material witness, or examine person present - Order
High Courts13 Oct 2017
J.Alamelu, & Ors. Vs R.Bakkiyam, & Ors.
Madras High Court · (2017) 10 MAD CK 0125
Code of Civil Procedure, 1908, Order 41Rule 27 -Evidence Act, 1872, Section 91, Section 92 - Evidence of terms of contracts, grants an
High Courts12 Oct 2017Allowed
M/s.Satyam Educational Trust, Represented by its Chairman, A.Thinakar, & Ors. Vs M/s.I.K.Construction represented by its Proprietor I.Kezhson, S/o.Issac, & Ors.
Madras High Court · (2017) 10 MAD CK 0124
Code of Civil Procedure, 1908, Order 9Rule 13 -Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in th
High Courts12 Oct 2017Dismissed
M.R.Subramaniam Vs G.S.Abimunissa
Madras High Court · (2017) 10 MAD CK 0123
High Courts12 Oct 2017Allowed
B.Rajkumari, & Ors. Vs M.Muthulakshmi, & Anr.
Madras High Court · (2017) 10 MAD CK 0122
High Courts12 Oct 2017Dismissed
P.Veldurai, & Ors. Vs Congress Ponvizha Mandapam Trust, Through its Managing Director, S.Gopal
Madras High Court · (2017) 10 MAD CK 0121
Code of Civil Procedure, 1908, Section 92 - Public charities1
High Courts12 Oct 2017Allowed
Muthukarupayee, & Anr. Vs V.Srinivasan, & Anr.
Madras High Court · (2017) 10 MAD CK 0120
High Courts12 Oct 2017Allowed
C.Sathyasamuel Vs A.Swaminathan, & Ors.
Madras High Court · (2017) 10 MAD CK 0119
Code of Civil Procedure, 1908, Order 9Rule 13
High Courts12 Oct 2017Allowed
The Manager, United India Insurance Co., Ltd Vs Saranya, & Ors.
Madras High Court · (2017) 10 MAD CK 0118
Central Motor Vehicles Rules, 1989, Rule 2(CA)
High Courts12 Oct 2017Allowed
R.Anandan Vs R.Vadivel, & Anr.
Madras High Court · (2017) 10 MAD CK 0117
High Courts11 Oct 2017Dismissed
Divya Vs Elangovan
Madras High Court · (2017) 10 MAD CK 0116
Hindu Marriage Act, 1955, Section 11, Section 7A - Void marriages
High Courts11 Oct 2017Dismissed
The Manager, ICICI Lombard General Insurance Co. Vs Manoharan, & Anr.
Madras High Court · (2017) 10 MAD CK 0115
High Courts11 Oct 2017Allowed
Royal Sundaram Alliance Insurance Company Limited Vs Nivetha, & Ors.
Madras High Court · (2017) 10 MAD CK 0114
High Courts11 Oct 2017Dismissed
Mr.R.S.Ponnusamy, & Ors. Vs Mr.T.S.R.Khannaiyann
Madras High Court · (2017) 10 MAD CK 0113
High Courts11 Oct 2017Allowed
K.Gowtham Vs J.Deepan, & Anr.
Madras High Court · (2017) 10 MAD CK 0112
High Courts11 Oct 2017Allowed
K.Ponnarasi Vs P.Alagu Muthuraj
Madras High Court · (2017) 10 MAD CK 0111