High Courts17 Sept 2014
The Bishop of Kottar Vs Oor Committee Melaperuvillai Punitha Jebamalai Matha Church
Madras High Court · (2014) 09 MAD CK 0101
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 75 of 182
High Courts17 Sept 2014
The Public Information Officer Vs The Central Information Commission
Madras High Court · (2014) 4 LW 672 : (2014) 7 MLJ 1
Constitution of India, 1950 — Article 19(1)(a), 21, 229Right to Information Act, 2005 — Section 11, 19, 2(e), 2(e)(iii), 2(f)
High Courts17 Sept 2014
Commissioner of Income Tax Vs Karur Vysya Bank Ltd.
Madras High Court · (2015) 229 TAXMAN 396
Income Tax Act, 1961 — Section 43(3)
High Courts17 Sept 2014
P. Krishnan Vs Ranganayagi
Madras High Court · (2014) 6 CTC 780
Transfer of Property Act, 1882 — Section 54
High Courts17 Sept 2014Disposed Off
Syed Ali Fathima Vs The District Collector Tirunelveli District Tirunelveli
Madras High Court · (2015) 1 CWC 610
High Courts17 Sept 2014Disposed Off
New India Assurance Co. Ltd. Vs N. Thiyagarajan
Madras High Court · (2014) 2 TNMAC 690
High Courts17 Sept 2014
Ramco Cements Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 146
Income Tax Act, 1922 - Section 33(4) — Income Tax Act, 1961 - Section 250, 250(5), 254, 37(1)
High Courts16 Sept 2014
Bullet Mohan Vs State
Madras High Court · (2014) 2 LW(Cri) 619
Penal Code, 1860 (IPC) — Section 294(b), 299, 300, 302, 307
High Courts16 Sept 2014
C.K. Babdoss Vs R.S. Asokan
Madras High Court · (2014) 5 LW 727 : (2015) 1 MLJ 477
Specific Relief Act, 1963 — Section 37, 37(2), 38, 38(3)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 3(b)
High Courts16 Sept 2014
Joseph Antoine Marie Michael Vs Selin Mary
Madras High Court · (2014) 09 MAD CK 0397
High Courts16 Sept 2014
Deepak Innov Infrastructure Limited Vs The District Collector
Madras High Court · (2014) 09 MAD CK 0396
High Courts16 Sept 2014
The Branch Manager, The Oriental Insurance Co. Ltd. Vs C.M. Sadhanand
Madras High Court · (2014) 09 MAD CK 0395
High Courts16 Sept 2014
A. Ibrahim Sheriff Vs The Principal Secretary to Government
Madras High Court · (2014) 09 MAD CK 0394
High Courts16 Sept 2014
S. Muthuramalingam Vs The Principal Secretary
Madras High Court · (2014) 09 MAD CK 0361
High Courts16 Sept 2014
Sree Kumar Textiles Pvt. Ltd. Vs The District Revenue Officer
Madras High Court · (2014) 09 MAD CK 0353
Tamil Nadu Patta Pass Book Act, 1983 — Section 10, 12, 13, 3
High Courts16 Sept 2014
K. Rajendran Vs K. Chinnappa Gounder
Madras High Court · (2014) 4 LW 686
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 16(c), 19(b)Transfer of Property Act, 1882 — Section 54
High Courts16 Sept 2014
Paulraj Vs State
Madras High Court · (2014) 2 LW(Cri) 393 : (2014) 4 MLJ(Cri) 641
Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 167, 174, 176, 207, 226Evidence Act, 1872 — Section 106
High Courts16 Sept 2014
P. Sundaramoorthy Vs Shriram Transport Finance Company Limited
Madras High Court · (2014) 09 MAD CK 0307
Arbitration and Conciliation Act, 1996 — Section 34
High Courts16 Sept 2014
Bhimlal Pandit Vs The Intelligence Officer
Madras High Court · (2014) 4 MLJ(Cri) 432
Customs Act, 1962 — Section 135Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 25, 28, 37, 37(1)(b)
High Courts16 Sept 2014
Suthakar Vs The Inspector of Police Muthiahpuram Police Station
Madras High Court · (2014) 09 MAD CK 0279
Penal Code, 1860 (IPC) — Section 304(A)