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Madras High Court judgments, 2014

3,633 judgments · page 69 of 182

High Courts24 Sept 2014

Yuvaraj Vs State

Madras High Court · (2014) 6 CTC 653 : (2015) 1 LW(Cri) 55

Constitution of India, 1950 — Article 21, 22, 39-ACriminal Procedure Code, 1973 (CrPC) — Section 174, 303, 304, 309, 311Evidence Act, 1872 — Section 114
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High Courts23 Sept 2014

Ragini Vs State

Madras High Court · (2014) 09 MAD CK 0369

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 439Explosives Act, 1884 — Section 3, 4
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High Courts23 Sept 2014

S. Balakrishnan Vs A. Malaimegu

Madras High Court · (2014) 5 LW 528 : (2014) 8 MLJ 609

Guardians and Wards Act, 1890 — Section 17, 25Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 306
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