High Courts25 Apr 2014Dismissed
Thuluva Vellalar Sangam Vs R. Manthrasalam
Madras High Court · (2014) 2 MadWN(Civil) 78
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 137 of 182
High Courts23 Apr 2014
R. Murugesan Vs The Joint Registrar of Co-op. Societies
Madras High Court · (2014) LabIC 2718 : (2014) 3 LLN 207 : (2014) 2 LW 996 : (2014) 4 MLJ 513 : (2014) WritLR 670
Tamil Nadu Co-operative Societies Act, 1983 — Section 153, 80, 81, 82, 83
High Courts23 Apr 2014
S. Ramesh Babu and M. Peer Mohammed Vs The Inspector of Police, P-5, M.K.B. Nagar Police Station and Vimala
Madras High Court · (2014) 2 LW(Cri) 411 : (2014) 3 MLJ(Cri) 278
Criminal Procedure Code, 1973 (CrPC) — Section 178(3), 319
High Courts23 Apr 2014Allowed
P. Muthukumaran Vs The Director of Elementary Education, Chennai, The District Elementary Educational Officer, Villupuram and The Assistant Elementary Educational Officer, Thiruvennainallur
Madras High Court · (2014) 04 MAD CK 0205
High Courts23 Apr 2014Allowed
N. Jothilingam Vs The District Collector, The Revenue Divisional Officer, Revenue Divisional Officer and Revenue Divisional Officer
Madras High Court · (2014) 04 MAD CK 0204
Constitution of India, 1950 — Article 226
High Courts23 Apr 2014Partly Allowed
National Insurance Co. Ltd. Vs Venkatesh, Minor Rajeswari, Minor Suriya and R.Subamanian
Madras High Court · (2014) 04 MAD CK 0186
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Apr 2014
Sujatha Jewellery Vs Commercial Tax Officer
Madras High Court · (2014) 71 VST 326
Tamil Nadu Value Added Tax Act, 2006 — Section 22(2), 27(3), 51
High Courts23 Apr 2014
Palla Veera Venkata Surya Narayana Vs State
Madras High Court · (2014) 04 MAD CK 0177
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439
High Courts23 Apr 2014Allowed
A. Krishnamoorthy Vs State
Madras High Court · (2014) 2 LW(Cri) 197
Criminal Procedure Code, 1973 (CrPC) — Section 248(2), 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts23 Apr 2014Allowed
K. Thavasi and T. Manjula Vs State
Madras High Court · (2014) 2 LW(Cri) 188 : (2014) 3 MLJ(Cri) 545
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1)(3), 13(1)(e), 13(2), 5(1)(e)
High Courts23 Apr 2014
M. Mohammed Arshad and Others Vs The Chairman Cum Managing Director Tamilnadu Generation and Distribution Corporation Ltd., The Tamilnadu Generation and Distribution Cororation Ltd. and The Chief Engineer/Personnel Tamilnadu Generation and Distribution Corporation Ltd. R. Sakthivel, A. Bharathi Bakkiyam, S. Nandhakumar and M. Dinesh Vs The Tamil Nadu Electricity Board and Tamil Nadu Generation and Distribution Corporation
Madras High Court · (2014) 04 MAD CK 0173
Constitution of India, 1950 — Article 14, 16
High Courts23 Apr 2014
Lejeune Ramot Sarodja Vs Kavitha
Madras High Court · (2014) 4 LW 588 : (2014) 2 LW(Cri) 388 : (2014) 3 MLJ(Cri) 327
Protection of Women From Domestic Violence Act, 2005 — Section 12, 17(1), 19, 2(s)
High Courts23 Apr 2014
K.M. Vidhya Sagar Vs Secretary to Government, Revenue Department
Madras High Court · (2014) 7 MLJ 541
High Courts23 Apr 2014
K. Mohan Vs State Bank of India
Madras High Court · (2014) 142 FLR 992 : (2014) 4 LLN 734 : (2014) LLR 1189
Industrial Disputes Act, 1947 — Section 11A
High Courts23 Apr 2014Dismissed
M.R. Sheik Abdulla Alias Mr. Sheik Abdul Rahim and Others Vs P. Madurai and Others
Madras High Court · (2014) 04 MAD CK 0051
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 40Transfer of Property Act, 1882 — Section 69, 69A
High Courts23 Apr 2014
The Divisional Manager, New India Assurance Company Ltd. Vs Manimegalai
Madras High Court · (2015) 1 ALLMR 29
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 147, 149(2)(a)(ii), 149(4)Penal Code, 1860 (IPC) — Section 279, 304-A
High Courts23 Apr 2014Dismissed
Durai Vs The Superintendent of Police, Tuticorin District
Madras High Court · (2015) 3 LLN 498
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302 307 324
High Courts23 Apr 2014Allowed
National Insurance Co. Ltd. Vs Venkatesh
Madras High Court · (2014) 1 TNMAC 754
High Courts23 Apr 2014Allowed
Branch Manager National Insurance Co. Ltd. Vs Chennammal
Madras High Court · (2014) 1 TNMAC 740