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Madras High Court judgments, 2014

3,633 judgments · page 13 of 182

High Courts08 Dec 2014

N. Saravanan Vs Manujothi Ashramam

Madras High Court · (2014) 12 MAD CK 0378

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 104Limitation Act, 1963 — Section 14Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2), 25, 40
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High Courts08 Dec 2014

Kasirajan Vs State

Madras High Court · (2014) 12 MAD CK 0270

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(b), 323, 325
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High Courts08 Dec 2014

Sri Ganesh Vs State

Madras High Court · (2014) 12 MAD CK 0242

Criminal Procedure Code, 1973 (CrPC) — Section 216, 319, 397, 397(2), 401Evidence Act, 1872 — Section 138, 165Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7(A), 7A, 7A
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