High Courts04 Jun 2014Dismissed
Shankar Vs Swaminathan
Madras High Court · (2014) 4 LW 151 : (2014) 5 MLJ 5
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25, 8, 9, 9(1), 9(3)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 129 of 182
High Courts04 Jun 2014Allowed
S. Kamalam Vs Rajamani
Madras High Court · (2014) 3 LW 469 : (2014) 6 MLJ 8
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 5, Order 9 Rule 6
High Courts04 Jun 2014Dismissed
P. Sudalaimuthu Vs Union Bank of India
Madras High Court · (2014) 3 LLJ 755
Constitution of India, 1950 — Article 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 2(s)
High Courts04 Jun 2014
V. Devanathan Vs Under Secretary to Fisheries and Fishermen Welfare
Madras High Court · (2014) 4 MLJ 705
Constitution of India, 1950 — Article 14
High Courts04 Jun 2014
R. Banumathy Vs Joint Sub Registrar-I
Madras High Court · (2014) 3 LW 392 : (2014) 4 MLJ 734
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 34, 34(B), 34A, 34B, 78(2)
High Courts04 Jun 2014
Management of Turbo Energy Ltd. Vs Presiding Officer, Additional Labour Court and Others
Madras High Court · (2015) 144 FLR 404
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 12(1), 7
High Courts03 Jun 2014Allowed
The Pazhaverkadu Venkatasamy Gramani Trust Vs V. Pushpaleela
Madras High Court · (2014) 3 LW 348 : (2014) 5 MLJ 142
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 116
High Courts03 Jun 2014Allowed
Mumtaz Begum Vs S. Goutham Chand Jain
Madras High Court · (2014) 3 LW 415
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 8(5)
High Courts03 Jun 2014Dismissed
S. Joseph Selvaraj Vs The Registrar University of Madras
Madras High Court · (2014) 06 MAD CK 0274
Right to Information Act, 2005 — Section 19(1)
High Courts03 Jun 2014Allowed
E. Parthiban Vs State of Tamil Nadu
Madras High Court · (2014) 3 LLJ 219
High Courts03 Jun 2014Allowed
Kumar Vs The Secretary to Government
Madras High Court · (2014) 06 MAD CK 0264
Penal Code, 1860 (IPC) — Section 341, 392, 397, 427, 506(ii)
High Courts03 Jun 2014Allowed
K. Pitchaimani Vs The Secretary to Government
Madras High Court · (2014) 06 MAD CK 0259
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Jun 2014Dismissed
Coimbatore District Wholesale All Vegetables Merchants Association Vs Coimbatore City Municipal Corporation
Madras High Court · (2014) 06 MAD CK 0243
Tamil Nadu District Municipalities Act, 1920 — Section 260, 260(2), 6(2)
High Courts03 Jun 2014Allowed
Mamu Vs State of Tamilnadu
Madras High Court · (2014) 06 MAD CK 0214
Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 294(b), 302, 307, 341, 384
High Courts03 Jun 2014Allowed
C.Sobhitharaj Vs The Principal Chief Conservator of Forests
Madras High Court · (2014) 06 MAD CK 0204
High Courts03 Jun 2014Dismissed
K. Narayanaswamy Pillai Vs Smt. Kannammal
Madras High Court · (2014) 06 MAD CK 0202
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1), 17(1)(b)Stamp Act, 1899 — Section 35
High Courts03 Jun 2014Allowed
The Correspondent Vs The District Elementary Educational Officer
Madras High Court · (2014) 06 MAD CK 0173
High Courts03 Jun 2014Partly Allowed
P. Rajasubramaniam Vs The Indian Overseas Bank
Madras High Court · (2014) LabIC 3362 : (2014) 3 LLN 441 : (2014) WritLR 675
High Courts03 Jun 2014Partly Allowed
S.K. Karumbayiram Vs A. Vaiyapuri
Madras High Court · (2014) 06 MAD CK 0146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11