COURT ARCHIVE

Madras High Court judgments, 2012

2,571 judgments · page 123 of 129

High Courts10 Jan 2012Dismissed

H. and R. Johnson (India) Ltd. and Vaigai Industries (India) Pvt. Ltd. Vs Government of India, Ministry of Industry, Department of Industrial Development, SSI (P) Section, Udyog Bhavan, New Delhi, The Secretary, Industries Department, Pondicherry and The Superintending Engineer, Electricity Department, Pondicherry

Madras High Court · AIR 2012 Mad 150 : (2012) 3 BC 594 : (2012) 4 CTC 801

Electricity Act, 2003 — Section 47(4)Interest Act, 1978 — Section 2, 3

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High Courts10 Jan 2012Dismissed

K.K. 124 Kolathur Primary Agrl. Co. Op. Bank Ltd. Vs Presiding officer Labour Court Salem and D. Chenna Krishnan

Madras High Court · (2012) 01 MAD CK 0063

Constitution of India, 1950 — Article 226

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High Courts10 Jan 2012Dismissed

S.P. Sundarakesari Vs The State

Madras High Court · (2012) 01 MAD CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173, 173(5)

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High Courts10 Jan 2012Allowed

G. Radhakrishnan (Deceased) and T. Umadevi Vs D. Neelamegam and Another

Madras High Court · (2013) 1 LW 933

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High Courts09 Jan 2012Dismissed

Vijayakumar Vs The State

Madras High Court · (2012) 01 MAD CK 0328

Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 227Penal Code, 1860 (IPC) — Section 420

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High Courts09 Jan 2012

P. Selvan Vs The Licensing Authority, cum Regional Transport Officer, Chennai (South), Chennai-600014 and The Branch Manager, Metropolitan Transport Corporation, Ayanavaram Depot, Chennai

Madras High Court · (2012) 01 MAD CK 0316

Motor Vehicles Act, 1988 — Section 19(1), 19(3)

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High Courts09 Jan 2012Dismissed

Management of Velan Textiles Pvt. Ltd. and Another, Erode District and Others Vs Presiding Officer, Labour Court, Salem and Others

Madras High Court · (2012) 4 LLJ 102

Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s)

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High Courts09 Jan 2012

M. Gokulakrishnan @ Adithya Vs State by the Inspector of Police, J1 Saidapet Police Station, Chennai

Madras High Court · (2013) 1 LW(Cri) 97 : (2012) MLJ(Cri) 288

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 506(ii)

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High Courts09 Jan 2012Dismissed

Commissioner of Wealth Tax Vs Kumudum Printers (P.) Ltd.

Madras High Court · (2012) 341 ITR 514 : (2012) 20 TAXMAN 517

Finance Act, 1983 — Section 40(3)(vib)Income Tax Act, 1961 — Section 13Wealth Tax Act, 1957 — Section 17

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High Courts09 Jan 2012

The Management, Pachaimallai Estate, Valparai - 642 127 Vs H. Jayaline Ramola

Madras High Court · (2012) 2 LW 410

Workmens Compensation Act, 1923 — Section 10(1), 3, 3(1), 30

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High Courts09 Jan 2012Dismissed

P. Pachiayappan Vs The District Collector, Collector Office, Villupuram District, Villupuram 604304 and Others

Madras High Court · (2012) 01 MAD CK 0242

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High Courts09 Jan 2012

Krishnagopalan Vs The District Collector, Kancheepuram District, Kancheepuram, The Tahsildar and N. Suseela Nagarajan

Madras High Court · (2012) 01 MAD CK 0241

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High Courts09 Jan 2012Allowed

Dr. R. Selvi Vs Indira Gandhi Medical College and Research Institute and The Secretary, Medical Council of India

Madras High Court · (2012) 01 MAD CK 0229

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High Courts09 Jan 2012Allowed

S. Sekar Vs The Tamil Nadu State Marketing Corporation Ltd. and The Branch Manager, The Tamil Nadu State Marketing Corporation Ltd., Kancheepuram

Madras High Court · (2012) 01 MAD CK 0216

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High Courts09 Jan 2012Dismissed

V. Kailasam Vs District Employees Exchange Officer, District Employment Office, Vellore-12, Sub Collector Tiruppattur, Vellore District and The Collector, Vellore

Madras High Court · (2012) 01 MAD CK 0214

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High Courts09 Jan 2012Dismissed

Union of India and Others Vs T. Chinnasamy and The Registrar, Central Administrative Tribunal, Madras Bench, High Court Building, Chennai-600104

Madras High Court · (2012) 01 MAD CK 0161

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High Courts09 Jan 2012Allowed

Komala Vs The Collector, The Tahsildar and Subramani Reddy

Madras High Court · (2012) 01 MAD CK 0142

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High Courts09 Jan 2012

Sumanlatha Mehta, L. Udhay Mehta and M/s. S.B.A. Traders Vs Dr. N.V. Sundaram

Madras High Court · (2012) 01 MAD CK 0133

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts09 Jan 2012Dismissed

Kurinji Kumaran Vs The District Collector, Madurai District, Madurai and Others

Madras High Court · (2012) 01 MAD CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(1), 482

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High Courts09 Jan 2012Allowed

Padmavathy Ammal Vs Pachaiyappa Nainar and Rangasamy Nainar

Madras High Court · (2012) 1 LW 1017

Hindu Succession Act, 1956 — Section 14(1), 14(2), 18(1), 8Succession Act, 1925 — Section 213, 213(2), 57

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