Evidence Act, 1872 — Section 55Penal Code, 1860 (IPC) — Section 499, 95Tamil Nadu District Municipalities Act, 1920 — Section 350, 350(1), 350(2), 352

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High Courts10 Jan 2012Allowed

M. Ashokan Vs The Principal Chief Conservator of Forests Dharmapuri Circle Collector Office Compound Dharmapuri and The District Forest Officer Dharmapuri Division Collector Office Compound Dharmapuri

Madras High Court · (2012) 01 MAD CK 0271

Tamil Nadu Civil Services Rules — Rule 17Tamil Nadu General Sales Tax Act, 1959 — Section 24(1)

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High Courts10 Jan 2012

M/s. Central Bank of India Vs Debt Recovery Tribunal, Coimbatore and Another

Madras High Court · AIR 2012 Mad 108

Legal Services Authorities Act, 1987 — Section 20, 21, 21(2)

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High Courts10 Jan 2012Allowed

A. Kailasam Vs The State of Tamil Nadu

Madras High Court · (2012) 01 MAD CK 0245

Prevention of Corruption Act, 1988 — Section 7Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20(1)

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High Courts10 Jan 2012Dismissed

Nalla Thambi Padayachi Vs T. Subramaniam

Madras High Court · (2012) 01 MAD CK 0231

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts10 Jan 2012Dismissed

Dr. R. Ramadurai Vs Dr. C. Vamsadhara, M.D., Ph.D., Directorate of Medical Education Kilpauk, Chennai 600010

Madras High Court · (2012) 01 MAD CK 0202

Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 49

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High Courts10 Jan 2012Allowed

S.M.M. Mohamed Mydeen Vs S.N. Peer Mohamed

Madras High Court · (2012) 2 CTC 76 : (2012) 1 LW 755

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100, 149, 150, 152

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High Courts10 Jan 2012

United India Insurance Company Limited, 1122, D.B. Road, R.S. Puram, Coimbatore-641 0-02 Vs K. Anysuya and Others

Madras High Court · (2012) 01 MAD CK 0185

Penal Code, 1860 (IPC) — Section 279, 304(A)

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High Courts10 Jan 2012Dismissed

Rangaraju Vs Kannayal, Pachiannan @ Palkaranand and Jayaramu

Madras High Court · (2012) 01 MAD CK 0171

Evidence Act, 1872 — Section 65, 74, 77

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High Courts10 Jan 2012Dismissed

Mukanchand Bothra @ Mayavaram Bothra Vs Kulwant Singh, Hymavathi Constructions, Anita Kapoor and Assistant Registrar, Original Side High Court of Judicature at Madras High Court

Madras High Court · (2012) 01 MAD CK 0168

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 7 Rule 9, 21Specific Relief Act, 1963 — Section 16, 22, 22(1), 22(2)Transfer of Property Act, 1882 — Section 52

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High Courts10 Jan 2012Allowed

A. Ochu Vs State

Madras High Court · (2012) 01 MAD CK 0160

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 436, 436(1), 482Penal Code, 1860 (IPC) — Section 302, 363

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High Courts10 Jan 2012Dismissed

Gowrappan and Others Vs Santhosh Babu, District Collector, Krishnagiri, Elvarasan The Special Tahsildar Adi Dravidar and Tribal Welfare Department Krishnagiri, Dharmapuri District, Jayanthimala Block Development Officer Krishnagiri and A. Deivani President, Venkatapuram Panchayat Krishnagiri District

Madras High Court · (2012) 01 MAD CK 0148

Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19Land Acquisition Act, 1894 — Section 4(1), 5A

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High Courts10 Jan 2012Dismissed

M. Ramanathan Vs The Deputy Inspector General of Police Ramanathapuram and The Superintendent of Police Ramanathapuram

Madras High Court · (2012) 01 MAD CK 0147

Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3Tamil Nadu Subordinate Police Officers Conduct Rules, 1964 — Rule 1, 12, 8

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High Courts10 Jan 2012Allowed