High Courts26 Jul 2011Allowed
Stella Mary Vs The Director of Teacher Education Research and Training, The Principal, District Institute of Education and Training, P.Subha, and The Director of Examination
Madras High Court · (2011) 07 MAD CK 0495
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 95 of 253
High Courts26 Jul 2011Allowed
Ravichandran Vs Yasodhai
Madras High Court · (2012) 1 LW(Cri) 91 : (2012) 1 MLJ 758
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(2), 482Penal Code, 1860 (IPC) — Section 109, 323, 324, 341, 417
High Courts26 Jul 2011Allowed
Thiru Arooran Sugars Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2013) 350 ITR 324
Income Tax Act, 1961 — Section 32(1)(ii)
High Courts26 Jul 2011Dismissed
C. Dilli Babu Vs The State of Tamil Nadu
Madras High Court · (2011) 7 MLJ 420 : (2011) WritLR 1041
High Courts26 Jul 2011Dismissed
P. Shanmugam Vs State Bank of India
Madras High Court · (2011) 07 MAD CK 0459
Constitution of India, 1950 — Article 12State Bank of India Employees Pension Fund Rules, 1955 — Rule 22(1)
High Courts26 Jul 2011Dismissed
S. Mathiarasan Vs K. Kalaimani and Others
Madras High Court · (2011) 7 MLJ 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 8
High Courts26 Jul 2011Dismissed
Commissioner of Income Tax Vs Dr. S.P. Suguna Seelan
Madras High Court · (2013) 353 ITR 391
Income Tax Act, 1961 — Section 115BB, 2(24)(ix), 2(24)(ix), 201, 201(1A)
High Courts26 Jul 2011Dismissed
Commissioner of Income Tax Vs Reiter Inglostadt Spinners Imaechinanbau A.G.
Madras High Court · (2013) 353 ITR 349
Income Tax Act, 1961 — Section 143(1)(a), 143(3), 154, 191, 201
High Courts26 Jul 2011Allowed
M. Sundaravalli, B.A.B.Ed. Vs The Correspondent St. Mary's High School Kuthukkal Valasai Thenkasi, Nellai District and The District Educational Officer Nellai District, Tirunelveli
Madras High Court · (2011) 07 MAD CK 0400
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 23, 43Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 18
High Courts26 Jul 2011Allowed
A. Ramamurthy P.O. National Fire Works Factory Vs The Deputy Commissioner of Income Tax
Madras High Court · (2011) 07 MAD CK 0394
Income Tax Act, 1961 — Section 10(2), 247, 28, 36, 37(1)
High Courts26 Jul 2011Dismissed
N. Muthulakshmi Vs The Inspector General of Registration and The Deputy Inspector General of Registration
Madras High Court · (2011) 07 MAD CK 0390
High Courts26 Jul 2011Allowed
K. Ramesh Vs Presiding Officer Principal Labour Court and The Management, The Bhaktavatsalam Memorial College for Women
Madras High Court · (2011) 07 MAD CK 0359
Industrial Disputes Act, 1947 — Section 11APayment of Wages Act, 1936 — Section 10(1), 2A(2), 7(2)
High Courts26 Jul 2011Dismissed
N. Radhabai and Others Vs Maruthambal, R. Balaguru, R. Baskar @ Selvaraj and R. Genasekaran D. Srinivasan Vs Maruthambal
Madras High Court · (2011) 07 MAD CK 0343
Evidence Act, 1872 — Section 58, 68, 69Registration Act, 1908 — Section 16Succession Act, 1925 — Section 39, 63
High Courts26 Jul 2011Dismissed
Govindan and Others Vs The District Collector and Others
Madras High Court · (2011) 07 MAD CK 0338
High Courts26 Jul 2011Allowed
Bindu Vs C.V. Ananth Padmanabhan
Madras High Court · (2011) 07 MAD CK 0295
High Courts26 Jul 2011Dismissed
Costa and Co. Vs State and Others
Madras High Court · (2012) MLJ(Cri) 746
Criminal Procedure Code, 1973 (CrPC) — Section 11, 305, 305(2)Income Tax Act, 1961 — Section 276B, 276UInsecticides Act, 1968 — Section 29
High Courts26 Jul 2011Dismissed
A. Rasappan Vs The Special Deputy Collector and P. Sivanandi
Madras High Court · (2011) 07 MAD CK 0269
Penal Code, 1860 (IPC) — Section 147, 323
High Courts26 Jul 2011
N. Mani Vs State by Deputy Superintendent of Police, CBCID, Metro Wing, Chennai
Madras High Court · (2011) 07 MAD CK 0234
Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 2(a), 4, 5Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts26 Jul 2011Dismissed
M. Thirukumar Vs The Director and The Deputy Director
Madras High Court · (2011) 07 MAD CK 0216
High Courts26 Jul 2011Dismissed
K. Manoharan Vs The Principal Secretary, Planning Development and Special Initiatives Department and The Director Evaluation and Applied Research Department
Madras High Court · (2011) 07 MAD CK 0212