Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 39A, 51ATamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3

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High Courts26 Sept 2011Allowed

Tirunelveli City Municipal Corporation Vs Sri Pathy Associates

Madras High Court · (2011) 09 MAD CK 0339

Arbitration and Conciliation Act, 1996 — Section 16(3), 16(5), 24, 25, 28(3)

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High Courts26 Sept 2011Allowed

Commissioner of Income Tax I, Chennai Vs Easwaran and Sons Engineers Limited Chennai

Madras High Court · (2011) 09 MAD CK 0325

Income Tax Act, 1961 — Section 40A(7), 43, 43(B)

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High Courts26 Sept 2011

S. Sivaprakash Vs The Branch Manager Indian Bank Kurinjipadi Branch Kurinjipadi, Cuddalore District and The Principal SRR Engineering College Old Mahabalipuram Road, (IT Highway) Padur, Chennai -603 103

Madras High Court · (2011) 09 MAD CK 0287

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High Courts26 Sept 2011

Sivakasi Hindu Nadar Uravinmurai Magamai Fund Vs S. Prakasam

Madras High Court · (2012) 2 MLJ 64

Evidence Act, 1872 — Section 102, 4, 40, 41, 42Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2, 29Transfer of Property Act, 1882 — Section 106

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High Courts26 Sept 2011Dismissed

U. Sree Vs U. Srinivas

Madras High Court · (2011) 09 MAD CK 0229

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2Constitution of India, 1950 — Article 142Evidence Act, 1872 — Section 63

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High Courts26 Sept 2011Allowed

Commissioner of Income Tax I, Tiruchirappalli Vs R. Mohan Prop. R.M. Traders B-4, First Cross, West Extension Thillai Nagar Tiruchirappalli

Madras High Court · (2011) 09 MAD CK 0170

Income Tax Act, 1961 — Section 143(1), 147

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High Courts26 Sept 2011Allowed

The Executive Engineer TWAD Board, Maintenance Division (Siruvani), Ragupathy Layout 2nd Street Saibaba Colony, Coimbatore - 11 Vs The Labour Inspector, Coonoor, Nilgiris and Others

Madras High Court · (2011) 09 MAD CK 0166

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12

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High Courts26 Sept 2011Dismissed

V. Dhanasekaran Vs The District Collector Thiruvannamalai District, The District Adi Dravidar Welfare Officer, The Special Tahsildar Adi Dravidar Welfare and The District Employment Officer District Employment Exchange Office Thiruvannamalai District

Madras High Court · (2011) 09 MAD CK 0165

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High Courts26 Sept 2011Allowed

Pachai Ammal @ Manonmani Vs Mr. Palani and Others

Madras High Court · (2011) 09 MAD CK 0149

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High Courts26 Sept 2011Allowed

S. Ramdoss Vs Central Warehousing Corporation

Madras High Court · (2011) 09 MAD CK 0140

Central Warehousing Corporation (Staff) Twenty Second (Amendment) Regulation, 1998 — Regulation 21

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High Courts26 Sept 2011

A. Anbuchelvan Vs The Deputy Chief Manager (Personnel) TPS-II, O/o. the Chief General Manager, Thermal Power Station-II and Extension, Neyveli Lignite Corporation Ltd., Neyveli

Madras High Court · (2011) 09 MAD CK 0121

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High Courts26 Sept 2011Dismissed

The Executive Engineer TWAD Board, Maintenance Division Vs The Labour Inspector and Others

Madras High Court · (2011) 09 MAD CK 0086

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 — Section 3(1)Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Rules, 1981 — Rule 4, 6

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