High Courts22 Jan 2011Dismissed
S.M. Naseema Parveen Vs The Director, The Director of Collegiate Education and The Secretary, Tamil Nadu B.Ed. Admissions
Madras High Court · (2011) 01 MAD CK 0240
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 239 of 253
High Courts22 Jan 2011
Dr. Ambedkar MPT and DLB Employees Union Vs The Chairman, Chennai Port Trust
Madras High Court · (2011) 01 MAD CK 0226
High Courts22 Jan 2011Dismissed
Rajakumar Bhagwatasaran Vs The Collector of Chennai and State Government of Tamil Nadu
Madras High Court · AIR 2011 Mad 96 : (2011) 8 RCR(Civil) 2477
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14Constitution of India, 1950 — Article 13, 300Madras Revenue Recovery Act, 1864 — Section 52A
High Courts22 Jan 2011
Bakkiyam and D. Mani Vs Commissioner for Workmen's Compensation, S.L.T. Animal Feeds (P) Ltd. and National Insurance Co. Ltd.
Madras High Court · (2011) 01 MAD CK 0076
High Courts22 Jan 2011
Nattan Ambalam Vs Dhanalakshmi
Madras High Court · (2011) 1 LW 865
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 105(2), Order 21 Rule 106, Order 21 Rule 106(3), Order 9 Rule 13Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jan 2011Dismissed
S. Vairavan Vs District Collector, Sivagangai District
Madras High Court · (2011) 01 MAD CK 0057
Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A(2)
High Courts22 Jan 2011Dismissed
New India Assurance Co. Ltd. Vs The Deputy Commissioner of Labour (Commissioner for Workmen Compensation), Annamayil and P. Jeyakumar
Madras High Court · (2011) 01 MAD CK 0056
Employees State Insurance Act, 1948 — Section 45AWorkmens Compensation Act, 1923 — Section 30, 4, 4A, 4A(3), 8(1A)
High Courts22 Jan 2011Dismissed
Smt. Pachaiammal Vs Murugayee and Others
Madras High Court · (2011) 01 MAD CK 0055
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 31, 100, 151
High Courts22 Jan 2011
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Chitravel
Madras High Court · (2011) 01 MAD CK 0052
High Courts22 Jan 2011Dismissed
V. Mathivanan Vs The Regional Manager, State Bank of India G. Karthigaichamy Vs The Assistant General Manager (Administration), Disciplinary Authority and The Regional Manager
Madras High Court · (2011) 01 MAD CK 0046
High Courts22 Jan 2011
E. Ganesan Vs The Secretary to Government, Rural Development Department, The District Collector, The Assistant Director of Panchayat and The Block Development Officer
Madras High Court · (2011) 01 MAD CK 0044
High Courts22 Jan 2011Dismissed
The Management, SP. (Spl) 30. Srivilliputhur Primary Agricultural Co-operative Bank Vs The Appellate Authority under the Tamilnadu Shops and Establishment Act (Deputy Commissioner of Labour) and D. Murugan
Madras High Court · (2011) 01 MAD CK 0043
Industrial Disputes Act, 1947 — Section 11A, 2A, 2A(2)Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2), 78, 81
High Courts22 Jan 2011Allowed
R. Sathiyabama Vs The Managing Director, Tamilnadu State Transport Corporation, The General Manager, Tamilnadu State Transport Corporation and The Branch Manager, Tamilnadu State Transport Corporation
Madras High Court · (2011) 01 MAD CK 0036
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts22 Jan 2011Dismissed
S. Kaleeshwaran Vs The Secretary to Government, Revenue Department and The District Collector
Madras High Court · (2011) 01 MAD CK 0033
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 9A
High Courts22 Jan 2011
Natarajan Vs Ramalingam, Ponnusamy and United Insurance Co. Ltd.
Madras High Court · (2011) 01 MAD CK 0002
High Courts21 Jan 2011
Kasi Kaniammal @ Kasi Kani Vs Muniyan and Managing Director Tamil Nadu State Express Tamil Nadu Corporation Ltd.
Madras High Court · (2011) 01 MAD CK 0444
High Courts21 Jan 2011Dismissed
P. Anbunathan Vs The District Collector, The Special Commissioner and Commissioner of land Administration, S.M. Ramasamy and S. Senguttuvan
Madras High Court · (2011) 01 MAD CK 0443
High Courts21 Jan 2011
Swadeshi Cotton Mills Vs The Recovery Officer Office Of The Recovery Officer Employees State Insurance Corporation, The Branch Manager Indian Overseas Bank and National Textile Corporation Ltd.
Madras High Court · (2011) 01 MAD CK 0425
Employees State Insurance Act, 1948 — Section 39, 93
High Courts21 Jan 2011Dismissed
Government of Andhra Pradesh Vs T. Srinivasan
Madras High Court · (2011) 01 MAD CK 0420
High Courts21 Jan 2011Allowed
K. Ramalingam Vs The Secretary to Government, Department of Local Administration and Inspector of Panchayat / The District Collector
Madras High Court · (2011) 2 CTC 134
Tamil Nadu Panchayats Act, 1994 — Section 205, 205(1), 22, 41A, 41A(2)