High Courts31 Jan 2011Dismissed
V. Sumathi and Others Vs Director of Public Health and Preventive Medicine Teynampet and Others
Madras High Court · (2011) 01 MAD CK 0294
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 231 of 253
High Courts31 Jan 2011Allowed
D. Kamalavathi Vs P. Balasundaram and Others
Madras High Court · (2011) 1 LW 940
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 3
High Courts31 Jan 2011Allowed
Binny Limited Vs The Chairman, Tamil Nadu Electricity Board and The Superintending Engineer
Madras High Court · (2011) 01 MAD CK 0239
High Courts31 Jan 2011Dismissed
C.N. Eswara Iyer and Others Vs The Commissioner, Hindu Religious and Charitable Endowment Board and The Executive Officer/Joint Commissioner, Arulmighu Subramania Swamy Thirukkoil
Madras High Court · (2011) 4 CTC 710
Constitution of India, 1950 — Article 25, 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 118, 42, 65(4), 70
High Courts31 Jan 2011Dismissed
P. Vijay Agarwal Vs The State of Tamilnadu and Tamilnadu Housing Board
Madras High Court · (2011) 01 MAD CK 0171
Land Acquisition Act, 1894 — Section 10, 16B, 4(1), 48B, 6Tamil Nadu State Housing Board Act, 1961 — Section 81(1), 84(21)
High Courts31 Jan 2011Dismissed
Mrs. Chandra Ananthasayanam Vs The Special Commissioner and Commissioner for Urban Land Ceiling and Urban Land Tax and The Assistant Commissioner/Competent Authority Urban Land Tax
Madras High Court · (2011) 01 MAD CK 0116
Constitution of India, 1950 — Article 226Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 11(1), 11(3), 11(5), 12(6), 12(7)
High Courts31 Jan 2011
G. Jayasudha and A. Saritha Vs Thiru.T.P. Rajesh District Collector
Madras High Court · (2011) 01 MAD CK 0112
High Courts31 Jan 2011
The New India Assurance Co. Ltd. Vs P. Kothainayagi, A. Ponnusamy and N. Sahul Hameed
Madras High Court · (2011) 01 MAD CK 0104
High Courts31 Jan 2011Dismissed
S. Murugananth (Deceased) M. Nirmala devi Vs Superintendent of Police and Deputy Inspector General of Police Range
Madras High Court · (2011) 01 MAD CK 0093
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 341
High Courts31 Jan 2011Allowed
Dhanabaghyam Ammal (died) and Others Vs Dhanavel, Dhandapani and Adhikesavan
Madras High Court · (2011) 01 MAD CK 0092
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 64, 65
High Courts31 Jan 2011
Perumal Vs V. Balasubramanian
Madras High Court · (2011) 1 LW 949
Civil Procedure Code, 1908 (CPC) — Section 100, 34
High Courts31 Jan 2011Allowed
U. Palanisamy Vs K. Thangavelu and U. Krishnasamy
Madras High Court · (2011) 01 MAD CK 0067
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8, 8(1), 8(2)Limitation Act, 1963 — Article 60
High Courts31 Jan 2011Dismissed
A. Govindarajan Vs V. Alagirisamy Naicker, A. Ravindran, A. Alagirisamy Naicker and The Commissioner
Madras High Court · (2011) 01 MAD CK 0058
High Courts31 Jan 2011
K. Kasilingam Vs The District Collector and Others
Madras High Court · (2011) 01 MAD CK 0037
Constitution of India, 1950 — Article 12, 14Tamil Nadu District Municipalities Act, 1920 — Section 25
High Courts31 Jan 2011
Kannukiniyal Vs Santhosimatha Finance
Madras High Court · (2011) 1 LW(Cri) 330
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 2011Dismissed
The Special Tahsildar Adi Dravidar Welfare Land Acquisition Officer Vs Kuppuswamy Chetty
Madras High Court · (2011) 01 MAD CK 0439
Land Acquisition Act, 1894 — Section 10, 4(1), 4(2), 6, 9(1)
High Courts28 Jan 2011Allowed
M. Paramasivam and P. Nithyakalyani Vs I. Karuppaiah, S. Maleswari and G. Annamalai
Madras High Court · (2011) 2 CTC 515
Easements Act, 1882 — Section 13
High Courts28 Jan 2011Allowed
K. Murugan Vs The Government of Tamilnadu
Madras High Court · (2011) 01 MAD CK 0428
High Courts28 Jan 2011Disposed Off
Goodwill Team Paper Ltd. Vs Cus. & C. Ex. Sett. Comm.
Madras High Court · (2017) 345 ELT 515
High Courts28 Jan 2011Dismissed
G. Gopi Vs G. Palani
Madras High Court · (2011) 01 MAD CK 0386
Civil Procedure Code, 1908 (CPC) — Section 151, 47