High Courts10 Feb 2011Allowed
M.S. Rajendran Vs The Chairman, The Chief Engineer (personnel), The Superintending Engineer and The Executive Engineer, Tamil Nadu Electricity Board
Madras High Court · (2011) 4 MLJ 446
Contract Act, 1872 — Section 72
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 221 of 253
High Courts10 Feb 2011Dismissed
K. Rengaraj Vs The Managing Director Tamilnadu Water Supply and Drinage Board
Madras High Court · (2011) 02 MAD CK 0076
Constitution of India, 1950 — Article 226
High Courts10 Feb 2011
State by Inspector of Police Vs Muthuramalingam Thevar, Saravanan Thevar, Kaliraj Thevar and Muthu Thevar
Madras High Court · (2011) 02 MAD CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 2, 3, 302, 307
High Courts10 Feb 2011Allowed
B. Nalini Vs N. Venkatesh
Madras High Court · (2011) 02 MAD CK 0042
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage (Amendment) Act, 2003 — Section 4Hindu Marriage Act, 1955 — Section 19, 19(1), 19(2), 19(3)
High Courts09 Feb 2011
Tamil Nadu Fisheries Graduates Association Vs The State of Tamil Nadu and The Secretary, Tamil Nadu Public Service Commission
Madras High Court · (2011) 02 MAD CK 0519
High Courts09 Feb 2011Allowed
K. Shameem Rani Vs Dr. I. Ismail and The Secretary and Correspondent, M.S.S. Wakf Board College
Madras High Court · (2011) 3 MLJ 907
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 141, 32
High Courts09 Feb 2011Dismissed
T. Kalarani, R.T. Ramesh, R.T. Suresh and R. Rathi Vs State of TamilNadu
Madras High Court · (2011) 02 MAD CK 0514
Land Acquisition Act, 1894 — Section 48B
High Courts09 Feb 2011
G. Amirthalingam Vs The Special Deputy Collector (Stamps) and The Joint Sub Registrar No. 1
Madras High Court · (2011) 02 MAD CK 0511
Stamp Act, 1899 — Section 47A
High Courts09 Feb 2011Dismissed
M. Shanmugam Vs The General Manager, The Grievance Redresses Officer (Divisional Officer) and The Branch Manager Indian Bank
Madras High Court · (2011) 02 MAD CK 0504
High Courts09 Feb 2011Dismissed
The Vice-Chancellor The Tmil Nadu Dr. Ambedkar Law University and Others Vs A.M. Amutha Ganesh and Others
Madras High Court · (2011) 02 MAD CK 0502
Tamil Nadu Dr. Ambedkar Law University Act, 1996 — Section 40
High Courts09 Feb 2011Dismissed
A. Chellappa and Others Vs The State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0385
High Courts09 Feb 2011Dismissed
V. Saravanan Vs The Secretary to Government and The Chief Engineer Recruitment and Administrative Section Tamil Nadu Electricity Board
Madras High Court · (2011) 02 MAD CK 0375
High Courts09 Feb 2011Dismissed
Tajuddin Vs S. BibiJohn
Madras High Court · (2011) 02 MAD CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Penal Code, 1860 (IPC) — Section 494
High Courts09 Feb 2011Dismissed
S. Viswanathan and Others Vs The State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0262
High Courts09 Feb 2011Dismissed
N. Alwar Vs The Government of Tamilnadu
Madras High Court · (2011) 02 MAD CK 0261
High Courts09 Feb 2011Dismissed
S. Sarangapani Vs M. Arivukodi
Madras High Court · (2011) 02 MAD CK 0260
Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 4
High Courts09 Feb 2011
Haji Sattar and Sons Vs The Assistant Commissioner, (Commercial Tax)
Madras High Court · (2011) 02 MAD CK 0238
Tamil Nadu Value Added Tax Act, 2006 — Section 12(1)
High Courts09 Feb 2011Dismissed
M. Manoharan Vs The District Collector
Madras High Court · (2011) 02 MAD CK 0233
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts09 Feb 2011Dismissed
The Oriental Insurance Company Limited Vs V. Uma Maheswari and Others
Madras High Court · (2011) 02 MAD CK 0161
High Courts09 Feb 2011Dismissed
The Chairman and Managing Director Hindustan Photo Films Manufacturing Company Ltd. Vs The Regional Labour Commissioner (Central) The Appellate Authority under the Payment of Gratuity Act, 1972 and Others
Madras High Court · (2011) 02 MAD CK 0122
Industrial Disputes Act, 1947 — Section 18(1)Payment of Gratuity Act, 1972 — Section 14, 2, 4(2)