High Courts01 Mar 2011
M. Shyamsundar Vs M. Rangaprakash, M. Venkatakrishnan and Leela
Madras High Court · (2011) 2 CTC 846
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 203 of 253
High Courts01 Mar 2011Allowed
Hindustan Construction Company Ltd. Vs The Joint Commissioner (CT) and The Assistant Commissioner (CT)
Madras High Court · (2011) 41 VST 490
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 32(2), 36, 36(3)
High Courts01 Mar 2011
K. Jothimuthu Vs State
Madras High Court · (2011) 03 MAD CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319Penal Code, 1860 (IPC) — Section 302, 304(1), 34, 341
High Courts01 Mar 2011
P.P.M.S. Nagarajan Vs Revenue Divisional Officer
Madras High Court · (2011) 03 MAD CK 0157
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4(1)
High Courts01 Mar 2011
P. Ganesh Prabhu and Others Vs The Commissioner, Agricultural Marketing Department and Marketing Society, The District Collector and The Secretary, Madurai Marketing Committee
Madras High Court · (2011) 03 MAD CK 0123
Transfer of Property Act, 1882 — Section 105
High Courts01 Mar 2011
Mrs. Alarmel Valli Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2011) 03 MAD CK 0122
High Courts01 Mar 2011
Mrs. S. Pramila Vs The Director General of Police and The State of Tamil Nadu
Madras High Court · (2011) 03 MAD CK 0121
Constitution of India, 1950 — Article 21, 22(1)
High Courts01 Mar 2011Allowed
National Insurance Company Limited Vs Navaneetha Krishnan, Govindan and Jaysingh
Madras High Court · (2011) 3 TAC 68
High Courts01 Mar 2011Dismissed
M. Mouhammadhou Arshadh Vs Indian Oil Corporation Limited
Madras High Court · (2011) 03 MAD CK 0060
High Courts01 Mar 2011Dismissed
B. Deepan and National Insurance Co. Ltd. Vs Smt. Thirumalai and Others
Madras High Court · (2011) 03 MAD CK 0055
High Courts01 Mar 2011Allowed
United India Insurance Company Limited Vs S. Meenakshi Sundaram and Others
Madras High Court · (2011) 03 MAD CK 0049
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Mar 2011Allowed
The Managing Director Tamil Nadu State Transport Corporation (Madurai Division No. 5) Limited Vs Rajeswari, Gomathi Muthu Raniduraichi, Umamageshwari and Karpaga Selvi
Madras High Court · (2011) 03 MAD CK 0048
High Courts01 Mar 2011Allowed
Syeda Syedunissa Vs S. Umapathy Proprietor Sakthi Motor Cycle Works
Madras High Court · (2011) 03 MAD CK 0044
Evidence Act, 1872 — Section 114Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(2)(1), 11(3), 11(4), 25Transfer of Property Act, 1882 — Section 106
High Courts01 Mar 2011
Managing Director, Tamil Nadu State Transport Corporation Limited Vs Parvathi and Others
Madras High Court · (2011) 03 MAD CK 0038
Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts01 Mar 2011Allowed
The Branch Manager, The New India Assurance Company Limited Vs V. Rajappan and Rani Bai
Madras High Court · (2011) 4 TAC 158
High Courts01 Mar 2011Dismissed
Ravi Enterprises Vs The Chairman, Tamil Nadu Electricity Board, Tantransco Limited and The Chief Engineer/Transmission, Tamil Nadu Transmission Corporation Limited
Madras High Court · (2011) 03 MAD CK 0014
Constitution of India, 1950 — Article 14
High Courts01 Mar 2011
The Managing Director Tamil Nadu State Transport Corporation Limited Vs Lisy and Others
Madras High Court · (2011) 03 MAD CK 0013
High Courts28 Feb 2011Dismissed
E. Sankaran Vs The Secretary to Government, Labour and Employment PP1 Department
Madras High Court · (2011) 02 MAD CK 0486
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 9ATamil Nadu Pension Rules, 1978 — Rule 9
High Courts28 Feb 2011Dismissed
P. Sambasivam Vs The Chairman, The Madras Port Spillage Handling Workers Association and The Regional Provident Fund Commissioner
Madras High Court · (2011) 02 MAD CK 0473
High Courts28 Feb 2011Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Janaki and others
Madras High Court · (2012) ACJ 1909
Motor Vehicles Act, 1988 — Section 158, 166, 166(1)(a), 166(1)(c)