High Courts23 Mar 2011Allowed
Choodappa @ Narayanappa Vs N.A. Raj Mohan @ Srinivasan and Nagamma
Madras High Court · (2011) 03 MAD CK 0538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 180 of 253
High Courts23 Mar 2011Dismissed
Fr. Sebastian Fernancies Vs The District Forest Officer and Forest Range Officer
Madras High Court · (2011) 4 MLJ 619
Criminal Procedure Code, 1973 (CrPC) — Section 482Wild Life (Protection) Act, 1972 — Section 50(1), 51, 54(1), 54(2), 54(3)Wild Life (Protection) Amendment Act, 2003 — Section 54, 54(4)
High Courts23 Mar 2011
S. Karnan Vs The Commissioner Corporation of Madurai and The Registrar of Births and Deaths Madurai corporation
Madras High Court · (2011) 03 MAD CK 0482
High Courts23 Mar 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs S. Beema and Ranganayagi
Madras High Court · (2011) 03 MAD CK 0432
High Courts23 Mar 2011Dismissed
N. Bakthavachalu Vs The Special Deputy Collector (Stamps) and The Joint Sub-Registrar No. II
Madras High Court · AIR 2012 Mad 82
Stamp Act, 1899 — Section 47A(1), 47A(5)Tamil Nadu Stamp (Prevention of Under Valuation of Instruments) Rules, 1968 — Rule 15, 4, 7
High Courts23 Mar 2011Dismissed
R. Kathiresan Vs Chief Security Commissioner and Divisional Security Commissioner Railway Protection Force
Madras High Court · (2011) 03 MAD CK 0304
Penal Code, 1860 (IPC) — Section 149, 304, 324Probation of Offenders Act, 1958 — Section 12, 4(1)Railway Protection Force Rules, 1987 — Rule 52
High Courts23 Mar 2011Dismissed
S.P. Saktivelu Vs State of Tamilnadu
Madras High Court · (2011) 03 MAD CK 0299
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 306, 307, 308, 308(1)
High Courts23 Mar 2011Allowed
Thiruvannamalai Gandhi Nagar Cooperative House Building Society Limited Vs Sambasivam and S. Baggiyammal
Madras High Court · (2011) 5 MLJ 737 : (2011) 8 RCR(Criminal) 1323
Evidence Act, 1872 — Section 65
High Courts23 Mar 2011
Velu Naicker Vs Elumalai Naicker
Madras High Court · (2011) 03 MAD CK 0266
Evidence Act, 1872 — Section 73
High Courts23 Mar 2011Dismissed
Dharanibai @ Prema Vs Tharangaraman and Hamsabai (given up)
Madras High Court · (2011) 5 MLJ 769 : (2011) 8 RCR(Civil) 1506
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68, 69, 92
High Courts23 Mar 2011Dismissed
Mr. S. Selvam Vs The President, Saidapet Co-operative Primary Agriculture and Rural Development Bank Ltd.
Madras High Court · (2011) 03 MAD CK 0158
Constitution of India, 1950 — Article 12, 226
High Courts23 Mar 2011Dismissed
R. Raju Vs K. Sivasamy
Madras High Court · (2011) 03 MAD CK 0135
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts23 Mar 2011Dismissed
S. Jayaraman Vs The Engineer-in-Chief WRO and Chief Engineer (General) Public Works Department and Others
Madras High Court · (2011) 03 MAD CK 0115
Tamil Nadu Revised Scales of Pay Rules, 1989 — Rule 22(1), 4(3)
High Courts23 Mar 2011
In Re: Real Image Media Technologies Private Limited
Madras High Court · (2011) 03 MAD CK 0041
Companies Act, 1956 — Section 100, 101(2), 78
High Courts23 Mar 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs K. Arumugam K. Arumugam Vs The Managing Director, Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2011) 03 MAD CK 0040
High Courts23 Mar 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd., Division-I Vs V. Subramaniayan
Madras High Court · (2011) 03 MAD CK 0028
Motor Vehicles Act, 1988 — Section 173
High Courts22 Mar 2011Dismissed
S. Suyam Prakasam Vs The Secretary to Government, Revenue Department and Others
Madras High Court · (2011) 8 MLJ 133
Constitution of India, 1950 — Article 16(4B), 46
High Courts22 Mar 2011Dismissed
The State of Tamil Nadu Vs S. Ramasamy
Madras High Court · (2011) 5 CTC 197 : (2011) 6 RCR(Civil) 1969
Tamil Nadu Panchayats Act, 1994 — Section 205, 205(1), 205(1)(a), 205(2), 205(9)
High Courts22 Mar 2011Dismissed
D.V. Vijayanthi Vs The Commissioner, The Revenue Officer and The Assistant Revenue Officer, Corporation of Chennai
Madras High Court · (2011) 03 MAD CK 0565
High Courts22 Mar 2011Dismissed
Iffco-Tokio General Ins. Co. Ltd. Vs N. Kalarani and Others
Madras High Court · (2011) 03 MAD CK 0559