High Courts30 Mar 2011
Kolandasamy Gounder Vs The Executive Engineer, The Assistant Engineer (O and M), Tamil Nadu Electricity Board and The Executive Officer, Arulmighu Karikali Amman Temple
Madras High Court · (2011) 03 MAD CK 0534
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 174 of 253
High Courts30 Mar 2011Dismissed
R. Chinna Durai and Others Vs The Government of Tamilnadu and Others
Madras High Court · (2012) 1 Crimes 229
High Courts30 Mar 2011Dismissed
Usha Steel Traders Vs The Asst. Commissioner (CT)
Madras High Court · (2011) 03 MAD CK 0468
High Courts30 Mar 2011Dismissed
A.G.K. Traders Vs The District Collector and Others
Madras High Court · (2011) 03 MAD CK 0390
Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 38C
High Courts30 Mar 2011Dismissed
M. Ravi, E. Nagalakshmi, M. Pandiselvi and G. Sukhanya Vs K. Kaleeswarasubramanian Director Local Fund Audit Department V.R. Palanivel Rajan and K. Arivarasan Vs K. Shanmugam Principal Secretary to Government Finance Department Secretariat and Others
Madras High Court · (2011) 03 MAD CK 0389
High Courts30 Mar 2011
Velumoopan rep. by her father and natural guardian, Madasamy, Principals 1 to 6 rep. by their Power Agent, Dr. K. Chockalingam and Others Vs The Inspector General of Registration, The Joint Sub-Registrar-I (District Registrar Grade) and The Sub Registrar
Madras High Court · (2011) 03 MAD CK 0388
Registration Act, 1908 — Section 55(5)
High Courts30 Mar 2011
Mahalakxmi Silk Trading Company Vs The Commissioner of Customs and The Deputy Commissioner of Customs (DEPB)
Madras High Court · (2011) 03 MAD CK 0297
High Courts30 Mar 2011
ACE Digital Systems Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs (Group-7B) and The Director General of Foreign Trade and Ex-Officio Additional Secretary to The Government of India Ministry of Commerce and Industry Department of Commerce
Madras High Court · (2011) 03 MAD CK 0294
High Courts30 Mar 2011
The Management of Kulasekaram Primary Agricultural Co-operative Bank Limited Vs The Presiding Officer, Labour Court and K. Muthaiyan
Madras High Court · (2011) 03 MAD CK 0282
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts30 Mar 2011
S.G. Ramalingam Vs The Management of Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2011) 130 FLR 387 : (2011) 4 LLJ 17
Industrial Disputes Act, 1947 — Section 17(B), 33(2)
High Courts30 Mar 2011Allowed
Conveyors India Fabricators P. Ltd. Vs Venturetech Solutions Pvt. Ltd.
Madras High Court · (2011) 03 MAD CK 0231
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 227Original Side Rules — Order 14 Rule 8
High Courts30 Mar 2011
Pallavaram Railway Station Road Nadaipathai and Siru Vyaparigal Sangam Vs The Commissioner, Pallavaram Municipality
Madras High Court · (2011) 03 MAD CK 0187
High Courts30 Mar 2011Dismissed
R. Hari Prasaadh Vs The Registrar, University of Madras and The Controller of Examinations (In Charge), University of Madras
Madras High Court · (2011) 03 MAD CK 0143
High Courts30 Mar 2011Allowed
Thiyagarajan Vs State by Inspector of police, Civil Supplies C.I.D.
Madras High Court · (2011) 4 CTC 445 : (2011) 4 RCR(Civil) 450 : (2011) 4 RCR(Criminal) 233 : (2011) 4 RCR(Criminal) 233
Essential Commodities Act, 1955 — Section 2, 7(1)
High Courts30 Mar 2011Dismissed
K. Arumugam Vs Elumalai and Others
Madras High Court · (2011) 03 MAD CK 0110
High Courts30 Mar 2011Dismissed
R. Sridharan Vs R. Sukanya
Madras High Court · (2011) 03 MAD CK 0083
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 4(2), Order 18 Rule 4(3), Order 18 Rule 5Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 273
High Courts30 Mar 2011
Manorama Akkineni Vs Janakiraman Govindarajan Janakiraman Govindarajan Vs Manorama Akkineni
Madras High Court · (2011) 8 RCR(Criminal) 1053
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts30 Mar 2011Dismissed
Aadvin Hotel (P) Ltd. Vs The Secretary, Government of Tamil Nadu, Highways and Minor Ports Department and The Assistant Divisional Engineer, Highways Department
Madras High Court · (2011) 03 MAD CK 0033
Tamil Nadu Highways Act, 2001 — Section 28(2)
High Courts30 Mar 2011
The National Insurance Company Limited Vs G. Daniel Seemonraj and G. Kothandaraman
Madras High Court · (2011) 03 MAD CK 0016
High Courts30 Mar 2011Dismissed
Managing Director, Metropolitan Transport Corporation Ltd. Vs V. Mangalam, Dr. V. Vimal Doshi and H. Jagadhambal (deceased)
Madras High Court · (2011) 03 MAD CK 0007