High Courts06 Apr 2011Dismissed
Tharmar Vs The Additional Director General of Police (L and O), The Inspector General of Police and The Commissioner of Police and The Deputy Inspector General of Police
Madras High Court · (2011) 04 MAD CK 0074
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 169 of 253
High Courts06 Apr 2011Allowed
Employees State Insurance Corporation and Employees State Insurance Vs A. Saroja
Madras High Court · (2011) 04 MAD CK 0054
Employees State Insurance Act, 1948 — Section 54, 82
High Courts05 Apr 2011
The New India Assurance Company Limited Vs Amirthavalli @ Amirtham, A. Arumugam, A. Kiruthika and D. Natarajan
Madras High Court · (2011) 04 MAD CK 0465
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts05 Apr 2011
Maya Azhagar and Another Vs Thangiah and Another
Madras High Court · (2012) ACJ 2529
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1988 — Section 163A
High Courts05 Apr 2011Allowed
Branch Manager, The New India Assurance Co. Ltd. Vs A. Vincent and Another
Madras High Court · (2011) 3 TAC 489
High Courts05 Apr 2011
Parklane Consultants Ltd. Vs International Industry Equipment Ltd. and Others
Madras High Court · (2011) 3 CTC 258
Madras City Civil Courts Act, 1892 — Section 4(2)
High Courts05 Apr 2011Dismissed
United India Insurance Co. Ltd. Vs R. Sankar, C. Raja, The Branch Manager, Oriental Insurance Co. Ltd. and R. Ramakrishnan
Madras High Court · (2011) 04 MAD CK 0369
High Courts05 Apr 2011Dismissed
C.H. Robinson Worldwide Freight India (P) Ltd. Vs Winbro Logistics (P) Ltd.
Madras High Court · (2011) 04 MAD CK 0351
Companies Act, 1956 — Section 433, 434(1), 439(1)
High Courts05 Apr 2011Dismissed
N. Sathya Vs The Chief Engineer (Personnel) and The Superintending Engineer, Salem Electricity Distribution Circle, Tamil Nadu Electricity Board
Madras High Court · (2011) 04 MAD CK 0342
Constitution of India, 1950 — Article 14, 16
High Courts05 Apr 2011
New India Assurance Co. Ltd. Vs J. Jamuna Jayakumar and Others
Madras High Court · (2011) 3 TAC 19
High Courts05 Apr 2011Allowed
S.P. Balakrishnan Vs The Collector of Chengelpet and C.P. Mary
Madras High Court · (2011) 04 MAD CK 0324
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 90
High Courts05 Apr 2011Dismissed
G. Chandrasekaran Pillai Vs The Chairman cum Managing Director, The Area Engineer and The Senior Accounts Officer, Chennai Metropolitan Water Supply and Sewerage Board
Madras High Court · (2011) 04 MAD CK 0319
Chennai Metropolitan Water Supply and Sewerage Board Act, 1978 — Section 74Chennai Metropolitan Water Supply and Sewerage Boards Water Supply Charges (Levy and Collection) Regulations, 1982 — Regulation 12
High Courts05 Apr 2011Dismissed
P. Vijayakumar Vs The District Collector, The Tahsildar and The District Employment Officer
Madras High Court · (2011) 04 MAD CK 0308
High Courts05 Apr 2011Dismissed
S. Arunachalam Vs The Commissioner of Municipal Administration and The Commissioner, Melur Municipality
Madras High Court · (2011) 04 MAD CK 0305
High Courts05 Apr 2011
Selvamani Vs State by Sub-Inspector of Police
Madras High Court · (2011) 04 MAD CK 0294
Penal Code, 1860 (IPC) — Section 120B, 417, 420, 468, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts05 Apr 2011Dismissed
Pra. Veeramani Vs The Additional Director General of Prisons and The Superintendent, Borstal School
Madras High Court · (2011) 04 MAD CK 0289
Constitution of India, 1950 — Article 226
High Courts05 Apr 2011Dismissed
Savitri Leasing and Finance Ltd. Vs Spencer's Retail Limited (Erstwhile Great Wholesale Club Limited)
Madras High Court · (2011) 04 MAD CK 0277
Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts05 Apr 2011Dismissed
Gemma Bridget D'Silva Vs The Chairperson Child Welfare Committee, Guild of Service (Central) Adoption Unit and Parveen Banu M. Thirunavukkarasu Vs The Chairperson Child Welfare Committee, Guild of Service (Central) Adoption Unit
Madras High Court · (2011) 04 MAD CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 53, 54Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52
High Courts05 Apr 2011
S. Sundararaj and S. Dhanalakshmi Vs State
Madras High Court · (2011) 04 MAD CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 207Madras City Police Act, 1888 — Section 75
High Courts05 Apr 2011Dismissed
Vanathi Srinivasan Vs The Chief Electoral Officer, The Returning Officer and K.V. Thangabalu
Madras High Court · (2011) 04 MAD CK 0228
Representation of the People Act, 1951 — Section 33A